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Allahabad High Court judgments

1,00,452 judgments · page 4,803 of 5,023

High Courts17 Jan 1916Dismissed

Sakhawat Ali Vs Suraj Prasad

Allahabad High Court · AIR 1916 All 238 : 33 Ind. Cas. 343

North Western Provinces Tenancy Act, 1901 — Section 117North Western Provinces Tenancy Act, 1901 — Section 117North Western Provinces Tenancy Act, 1901 — Section 117
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High Courts12 Jan 1916

Sheorani and Another Vs Baij Nath

Allahabad High Court · AIR 1916 All 304 : 33 Ind. Cas. 625

Criminal Procedure Code, 1898 (CrPC) — Section 145, 435Criminal Procedure Code, 1898 (CrPC) — Section 145, 435Criminal Procedure Code, 1898 (CrPC) — Section 145, 435
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High Courts04 Jan 1916Allowed

Iqbal Husain Vs Wilayat Husain

Allahabad High Court · AIR 1916 All 318 : 32 Ind. Cas. 685

Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 211, 465, 471
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