High Courts15 Jul 1916Dismissed
Mathura Kuer Vs Dharam Samaj
Allahabad High Court · AIR 1917 All 94 : 38 Ind. Cas. 183
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,789 of 5,023
High Courts15 Jul 1916Dismissed
Saiyed Nazir Husain and Another Vs Kanhaya Lal and Another
Allahabad High Court · AIR 1916 All 184 : 35 Ind. Cas. 473
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 92, 68
High Courts15 Jul 1916Dismissed
Puttu Mal and Another Vs Bharat Indu and Others
Allahabad High Court · AIR 1917 All 182 : 41 Ind. Cas. 613
Evidence Act, 1872 — Section 90
High Courts14 Jul 1916Allowed
Muhammad Habibullah Vs Mushtaq Husain and Others
Allahabad High Court · AIR 1917 All 32 : 37 Ind. Cas. 684
Provincial Insolvency Act, 1907 — Section 36Transfer of Property Act, 1882 — Section 53
High Courts14 Jul 1916Allowed
Ram Chandar Vs Ganga Saran
Allahabad High Court · AIR 1917 All 155 : (1917) ILR (All) 103 : 37 Ind. Cas. 89
High Courts14 Jul 1916Allowed
Muhammad Habib-Ullah Vs Mushtaq Husain and Others
Allahabad High Court · (1917) ILR (All) 95
High Courts14 Jul 1916Dismissed
Bedyadhar Saran Das Vs Abdul Majid
Allahabad High Court · (1917) ILR (All) 101
High Courts14 Jul 1916
Abdul Majid Vs Bedyadhar Saran Das
Allahabad High Court · AIR 1917 All 159 : 37 Ind. Cas. 92
High Courts13 Jul 1916Dismissed
Asharfi Lal Vs Emperor
Allahabad High Court · (1917) ILR (All) 91 : 38 Ind. Cas. 419
High Courts13 Jul 1916Allowed
Bhagwan Das Vs Nannu Lal and Others
Allahabad High Court · (1917) ILR (All) 114
High Courts13 Jul 1916
Nannu Lal and Others Vs Bhagwan Das
Allahabad High Court · AIR 1917 All 63 : 37 Ind. Cas. 9
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 93
High Courts12 Jul 1916Disposed Of
Ganga Prasad Vs Hira Lal and Another
Allahabad High Court · AIR 1917 All 114 : (1917) ILR (All) 86 : 37 Ind. Cas. 656
High Courts12 Jul 1916
Ali Ahmad and Others Vs Kalka Prasad
Allahabad High Court · AIR 1917 All 165(1) : 37 Ind. Cas. 95
High Courts11 Jul 1916Disposed Of
Sadik Husain Khan Vs Hashim Ali Khan and Others Hashim Ali Khan and Others Vs Sadik Husain Khan
Allahabad High Court · (1916) ILR (All) 627
Trusts Act, 1882 — Section 55
High Courts11 Jul 1916Dismissed
Lala Ram and Others Vs Jamna Dei
Allahabad High Court · (1917) ILR (All) 74
High Courts10 Jul 1916Dismissed
Musammat Kamala Devi Vs Gur Dial and Others
Allahabad High Court · 36 Ind. Cas. 319
High Courts10 Jul 1916Allowed
Musammat Bhagwan Dei Vs Pandit Murari Lal and Others
Allahabad High Court · AIR 1917 All 462 : 36 Ind. Cas. 259
Contract Act, 1872 — Section 23
High Courts10 Jul 1916Dismissed
Kamala Devi Vs Gur Dayal and Others
Allahabad High Court · (1917) ILR (All) 58
High Courts10 Jul 1916Allowed
Bhagwan Dei Vs Murari Lal and Others
Allahabad High Court · (1917) ILR (All) 51
High Courts07 Jul 1916Dismissed
Kundan Singh and Others Vs Surja Kunwar and Others
Allahabad High Court · (1917) ILR (All) 67