High Courts27 Jul 1916
Muhammad Yakub Khan Vs Musammat Naziran and Others
Allahabad High Court · AIR 1916 All 112 : 36 Ind. Cas. 200
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,788 of 5,023
High Courts27 Jul 1916
Kamla Charan Shukal Vs Sheo Shanker and Another
Allahabad High Court · AIR 1916 All 829 : 36 Ind. Cas. 1007
North Western Provinces Tenancy Act, 1901 — Section 58
High Courts26 Jul 1916Allowed
Waris Ali Vs Emperor
Allahabad High Court · AIR 1916 All 96 : 36 Ind. Cas. 151
Penal Code, 1860 (IPC) — Section 174
High Courts26 Jul 1916
Fateh Lal and Others Vs Mr. Charles Edward Gray
Allahabad High Court · AIR 1917 All 431 : 36 Ind. Cas. 210
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 16
High Courts25 Jul 1916Allowed
Sheo Pujan Tewari and Others Vs Sohbat Tewari and Others
Allahabad High Court · AIR 1916 All 181 : 36 Ind. Cas. 427
High Courts25 Jul 1916Disposed Of
Latif Miyan Vs Emperor through Har Deo Das and Another
Allahabad High Court · AIR 1917 All 429(2) : 36 Ind. Cas. 583
Penal Code, 1860 (IPC) — Section 478
High Courts25 Jul 1916Allowed
Naunihal Singh Vs Ram Ratan
Allahabad High Court · AIR 1917 All 147 : 37 Ind. Cas. 511
High Courts25 Jul 1916Dismissed
Ram Ratan Vs Naunihal Singh
Allahabad High Court · (1917) ILR (All) 127
High Courts25 Jul 1916
Krishna Lal Vs Emperor
Allahabad High Court · AIR 1917 All 450 : 35 Ind. Cas. 1008
Police Act, 1861 — Section 31
High Courts24 Jul 1916
Raja Brij Narain Rai and Another Vs Ram Dhari Rai
Allahabad High Court · AIR 1917 All 101 : 40 Ind. Cas. 40
High Courts21 Jul 1916Allowed
Sagar Mal Vs Girraj Singh and Others
Allahabad High Court · 38 Ind. Cas. 171
Civil Procedure Code, 1908 (CPC) — Section 60Provincial Insolvency Act, 1907 — Section 16(2)(a)
High Courts21 Jul 1916Allowed
Sagar Mal Vs Rao Girraj Singh and Others
Allahabad High Court · AIR 1917 All 10 : (1917) ILR (All) 120
High Courts21 Jul 1916Dismissed
Murtaza Husain Khan Vs Muhammad Yasin Ali Khan
Allahabad High Court · (1916) ILR (All) 552
Oudh Estates Act, 1869 — Section 10, 8
High Courts21 Jul 1916
Abid Husain and Others Vs Ahmad Raza and Others
Allahabad High Court · (1916) ILR (All) 494
High Courts18 Jul 1916Dismissed
Ram Dei Vs Munna Lal
Allahabad High Court · AIR 1917 All 27 : 38 Ind. Cas. 175
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
High Courts18 Jul 1916Allowed
Lakhpat Singh Vs Babu Ram and Others
Allahabad High Court · AIR 1917 All 156 : 40 Ind. Cas. 35
High Courts17 Jul 1916Allowed
Shiam Bihari Lal Vs Malhi and Others
Allahabad High Court · AIR 1917 All 54(1) : (1917) ILR (All) 107 : 38 Ind. Cas. 178