High Courts19 Oct 1916Dismissed
Jagdeo Vs Emperor
Allahabad High Court · AIR 1917 All 80 : 38 Ind. Cas. 740
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,787 of 5,023
High Courts17 Oct 1916Allowed
Hansraj Vs Bijai Ram Singh
Allahabad High Court · AIR 1917 All 144 : 40 Ind. Cas. 621
Civil Procedure Code, 1908 (CPC) — Section 105(2)
High Courts17 Oct 1916
Jhamman Lal Vs Manni Ram
Allahabad High Court · AIR 1917 All 215(1) : 39 Ind. Cas. 570
High Courts17 Oct 1916
Miss Isabella Jackson Vs Sarjit Singh and Others
Allahabad High Court · AIR 1917 All 66 : 37 Ind. Cas. 771
North Western Provinces Tenancy Act, 1901 — Section 177
High Courts16 Oct 1916Dismissed
Lala Balmukand Vs Seth Birj Lal and Others
Allahabad High Court · AIR 1916 All 319 : 36 Ind. Cas. 1004
Specific Relief Act, 1877 — Section 42
High Courts23 Sept 1916
Abdul Aziz Vs Emperor
Allahabad High Court · 36 Ind. Cas. 492
Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts29 Aug 1916Disposed Of
Emperor Vs Balgobind and Another
Allahabad High Court · AIR 1916 All 102 : 36 Ind. Cas. 157
Criminal Procedure Code, 1898 (CrPC) — Section 239
High Courts24 Aug 1916
Ram Parshad and Others Vs Emperor
Allahabad High Court · 39 Ind. Cas. 687
Penal Code, 1860 (IPC) — Section 352
High Courts17 Aug 1916Dismissed
Qasim Ali Vs Emperor
Allahabad High Court · AIR 1916 All 126 : 35 Ind. Cas. 967
High Courts16 Aug 1916
Meghraj and Others Vs Emperor
Allahabad High Court · AIR 1917 All 108 : 37 Ind. Cas. 483
High Courts15 Aug 1916
Emperor Vs Munna
Allahabad High Court · AIR 1917 All 441 : (1917) ILR (All) 139 : 35 Ind. Cas. 822
High Courts15 Aug 1916
Gayani Vs Emperor
Allahabad High Court · AIR 1916 All 48 : 36 Ind. Cas. 141
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts13 Aug 1916Dismissed
Hari Das Vs Goswami Sri Raman Lalji and Another
Allahabad High Court · (1916) ILR (All) 474
Succession Act, 1925 — Section 191
High Courts01 Aug 1916Dismissed
Balbir Prasad and Another Vs Karan Singh and Another
Allahabad High Court · AIR 1917 All 40 : 37 Ind. Cas. 752
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5
High Courts01 Aug 1916
Hamira Bibi, Amina Bibi and Others Vs Zubaida Bibi and Others
Allahabad High Court · (1916) ILR (All) 581
High Courts31 Jul 1916Dismissed
Muhammad Ahmad Said Khan Vs Madho Prasad and Others
Allahabad High Court · (1917) ILR (All) 133 : 35 Ind. Cas. 911
High Courts27 Jul 1916Allowed
Har Prasad Vs Emperor
Allahabad High Court · AIR 1917 All 421(1) : 36 Ind. Cas. 133
High Courts27 Jul 1916Dismissed
Jhanda Singh Vs Wahid-Ud-Din and Others
Allahabad High Court · (1916) ILR (All) 570
Letters Patent Act, 1865 — Section 10