High Courts15 Nov 1916
Babu Ram Prasad Vs The Collector of Aligarh and Another
Allahabad High Court · AIR 1917 All 52 : 40 Ind. Cas. 274
Land Acquisition Act, 1894 — Section 25, 9
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,786 of 5,023
High Courts13 Nov 1916
Kuer Nehal Singh and Another Vs Lala Sewa Ram and Others
Allahabad High Court · AIR 1917 All 112 : 40 Ind. Cas. 128
Specific Relief Act, 1877 — Section 27(b)
High Courts03 Nov 1916Dismissed
Kamta and Others Vs Parbhu Dayal and Another
Allahabad High Court · AIR 1917 All 243(1) : 37 Ind. Cas. 383
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts03 Nov 1916Dismissed
Parbhu Dayal and Another Vs Kamta and Others
Allahabad High Court · (1917) ILR (All) 165
High Courts03 Nov 1916Dismissed
Kameshar Dayal Vs Misri Lal and Others
Allahabad High Court · AIR 1917 All 397(1) : 40 Ind. Cas. 336
High Courts02 Nov 1916Dismissed
Bijai Narain Singh and Others Vs Sri Maharaja Parbhu Narain Singh
Allahabad High Court · AIR 1917 All 102 : 37 Ind. Cas. 395
High Courts02 Nov 1916
Gobind Singh Vs Kalyan Dass
Allahabad High Court · 38 Ind. Cas. 673
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 6(1)(c)
High Courts01 Nov 1916Dismissed
Musammat Jeoni or Jeoli Vs Emperor
Allahabad High Court · AIR 1917 All 455 : 36 Ind. Cas. 473
Penal Code, 1860 (IPC) — Section 299
High Courts31 Oct 1916Dismissed
Balak and Others Vs Aley Hasan and Others
Allahabad High Court · AIR 1917 All 212(1) : 37 Ind. Cas. 304
High Courts30 Oct 1916Disposed Of
Syed Amir Kazim Vs Syed Musi Imran and Others
Allahabad High Court · 36 Ind. Cas. 983
Lunacy Act, 1912 — Section 71
High Courts30 Oct 1916
Kaniz Mustafa Vs Musi Imran and Others
Allahabad High Court · AIR 1917 All 96 : 38 Ind. Cas. 669
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts30 Oct 1916
Amir Kazim Vs Musi Imran and Others
Allahabad High Court · (1917) ILR (All) 158
High Courts24 Oct 1916Dismissed
Jhabba Lal Vs Shib Charan and Others
Allahabad High Court · 37 Ind. Cas. 76
Provincial Insolvency Act, 1907 — Section 22
High Courts24 Oct 1916Disposed Of
Champa Lal Vs Mangal Chand Another
Allahabad High Court · AIR 1917 All 42 : 40 Ind. Cas. 420
High Courts24 Oct 1916
Jhabba Lal Vs Shib Charan Das and Others
Allahabad High Court · AIR 1917 All 160 : (1917) ILR (All) 152
High Courts23 Oct 1916
Nasir Ali Vs Kher Chand alias Khem
Allahabad High Court · AIR 1916 All 310 : 36 Ind. Cas. 996
Negotiable Instruments Act, 1881 (NI) — Section 44
High Courts21 Oct 1916Dismissed
Ramjas Vs Mahadeo Pershad and After his Death Panna Lal and Others
Allahabad High Court · AIR 1917 All 474 : 36 Ind. Cas. 585
Criminal Procedure Code, 1898 (CrPC) — Section 195Letters Patent Act, 1865 — Section 10
High Courts20 Oct 1916Dismissed
Aziz-ud-din Vs Hummi and Another
Allahabad High Court · (1917) ILR (All) 143