High Courts08 Dec 1916
Lachmi Narain Vs Sarju Prasad and Others
Allahabad High Court · (1917) ILR (All) 230
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,784 of 5,023
High Courts07 Dec 1916
Peary Lal Vs Emperor
Allahabad High Court · AIR 1917 All 317(1) : 39 Ind. Cas. 495
Penal Code, 1860 (IPC) — Section 219
High Courts06 Dec 1916Dismissed
Narayan Das and Others Vs Khunni Lal and Another
Allahabad High Court · AIR 1917 All 319 : 37 Ind. Cas. 897
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts06 Dec 1916
Mutsaddi Lal and Others Vs Tarif
Allahabad High Court · AIR 1917 All 396 : 38 Ind. Cas. 978
Criminal Procedure Code, 1898 (CrPC) — Section 435(3)Indian High Courts Act, 1861 — Section 15
High Courts06 Dec 1916
Gulab Rai and Another Vs Emperor
Allahabad High Court · AIR 1917 All 133 : 38 Ind. Cas. 985
Criminal Procedure Code, 1898 (CrPC) — Section 537
High Courts05 Dec 1916Allowed
Amir and Another Vs Mahadeo Prasad
Allahabad High Court · AIR 1917 All 104 : (1917) ILR (All) 225 : 38 Ind. Cas. 33
High Courts04 Dec 1916Allowed
In Re: Mrs. E.E.W. Meik
Allahabad High Court · 46 Ind. Cas. 865
Court Fees Act, 1870 — Section 19(viii), 19I
High Courts04 Dec 1916Dismissed
Kashi and Others Vs Sheonandan
Allahabad High Court · (1917) ILR (All) 223
High Courts04 Dec 1916
Hakim Nasrat Husain and Another Vs Adia Saran
Allahabad High Court · AIR 1917 All 79 : 37 Ind. Cas. 851
Suits Valuation Act, 1887 — Section 11
High Courts04 Dec 1916
Sheonandan Vs Kashi and Others
Allahabad High Court · AIR 1917 All 302(1) : 37 Ind. Cas. 878
Provincial Insolvency Act, 1907 — Section 16
High Courts04 Dec 1916
Mohammad Fasahat Ullah Vs Musammat Tahira Bibi
Allahabad High Court · 40 Ind. Cas. 136
Guardians and Wards Act, 1890 — Section 39(d)
High Courts02 Dec 1916Disposed Off
Zair Husain Khan Vs Musammat Kaniz Fatima Bibi
Allahabad High Court · 39 Ind. Cas. 922
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1(b)Transfer of Property Act, 1882 — Section 53
High Courts02 Dec 1916
Rajain Singh Vs Emperor
Allahabad High Court · 39 Ind. Cas. 984
Criminal Tribes Act, 1911 — Section 26(2)
High Courts02 Dec 1916
Sheo Ghulam Vs Shib Dayal and Lachman Prasad
Allahabad High Court · (1917) ILR (All) 241
High Courts01 Dec 1916Disposed Of
Musammat Sukha and Another Vs Raghunath Das
Allahabad High Court · AIR 1917 All 62 : 37 Ind. Cas. 809
Civil Procedure Code, 1908 (CPC) — Section 24(4)
High Courts01 Dec 1916Disposed Of
Raghunath Das Vs Sukha and Another
Allahabad High Court · (1917) ILR (All) 214
High Courts30 Nov 1916Disposed Of
Rubab Bano Vs Najabat Khan and Others
Allahabad High Court · AIR 1917 All 240 : 38 Ind. Cas. 601
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts30 Nov 1916Dismissed
Musammat Islam Fatima and Others Vs Zainuddin
Allahabad High Court · AIR 1917 All 148 : 39 Ind. Cas. 951
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23
High Courts30 Nov 1916Allowed
Jhunku Lal Vs Piaru Lal and Others
Allahabad High Court · (1917) ILR (All) 204