High Courts09 Jan 1917
Major H.F.B.D. Hay Vs Ram Chander
Allahabad High Court · 39 Ind. Cas. 92
Civil Procedure Code, 1908 (CPC) — Section 60(2)(b)
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,782 of 5,023
High Courts09 Jan 1917
Debi Prasad Vs Allen Grant
Allahabad High Court · AIR 1917 All 485 : 39 Ind. Cas. 916
Provincial Insolvency Act, 1907 — Section 44(1)(b), 44(2)(a)
High Courts08 Jan 1917
Ratan Singh Vs Khem Karan
Allahabad High Court · AIR 1918 All 228(1) : 44 Ind. Cas. 608
Court Fees Act, 1870 — Article 5
High Courts08 Jan 1917
Muhammad Kamil and Another Vs Habibullah and Others
Allahabad High Court · 37 Ind. Cas. 794
Evidence Act, 1872 — Section 65(a)
High Courts05 Jan 1917Dismissed
Kallu Vs Sital
Allahabad High Court · AIR 1918 All 260 : 43 Ind. Cas. 823
Evidence Act, 1872 — Section 132Penal Code, 1860 (IPC) — Section 499
High Courts05 Jan 1917Dismissed
Somwarpuri Vs Bhairon Prasad and Others
Allahabad High Court · (1917) ILR (All) 318
High Courts05 Jan 1917
Bhairon Prasad and Others Vs Mahant Somvarpuri
Allahabad High Court · AIR 1917 All 306 : 37 Ind. Cas. 1001
North Western Provinces Tenancy Act, 1901 — Section 41(3)
High Courts04 Jan 1917
Harnarain Ram and Others Vs Surja Kunwari and Another
Allahabad High Court · (1917) ILR (All) 311
High Courts04 Jan 1917
Musammat Surja Kunwari and Another Vs Pande Har Narain Ram and Others
Allahabad High Court · AIR 1917 All 346 : 38 Ind. Cas. 166
High Courts03 Jan 1917Dismissed
Tika Ram Vs Baid Ram and Another
Allahabad High Court · (1917) ILR (All) 300
High Courts03 Jan 1917
Jagdeo Sahu Vs Emperor
Allahabad High Court · AIR 1917 All 339 : 38 Ind. Cas. 993
Income Tax Act, 1961 — Section 25Penal Code, 1860 (IPC) — Section 193Income Tax Act, 1961 — Section 25
High Courts03 Jan 1917Disposed Of
Dalip Singh Vs Nawal and Others
Allahabad High Court · AIR 1917 All 214 : (1917) ILR (All) 297 : 38 Ind. Cas. 335
High Courts03 Jan 1917
Baidram and Another Vs Tika Ram
Allahabad High Court · AIR 1917 All 189 : 39 Ind. Cas. 528
Evidence Act, 1872 — Section 92
High Courts03 Jan 1917
Khiali Vs Emperor
Allahabad High Court · AIR 1917 All 316 : 38 Ind. Cas. 1004
Criminal Procedure Code, 1898 (CrPC) — Section 339Criminal Procedure Code, 1898 (CrPC) — Section 339Criminal Procedure Code, 1898 (CrPC) — Section 339
High Courts02 Jan 1917Allowed
Mahabat Rai and Others Vs Bharaddwaj Damodar Das
Allahabad High Court · 37 Ind. Cas. 818
High Courts22 Dec 1916Allowed
Amir Hasan Khan Vs Emperor
Allahabad High Court · AIR 1918 All 266 : 38 Ind. Cas. 736
Uttar Pradesh Municipalities Act, 1916 — Section 185
High Courts21 Dec 1916Dismissed
Emperor Vs Husain Khan and Another
Allahabad High Court · (1916) 12 AHC CK 0024
High Courts21 Dec 1916
Husain Khan and Another Vs Emperor
Allahabad High Court · AIR 1917 All 410 : 39 Ind. Cas. 690
Criminal Procedure Code, 1898 (CrPC) — Section 408, 410, 413Registration Act, 1908 — Section 82
High Courts21 Dec 1916
Abdul Aziz and Another Vs Emperor
Allahabad High Court · AIR 1917 All 317(2) : 39 Ind. Cas. 474