High Courts25 Nov 1916
Jageshar Rai and Others Vs Emperor
Allahabad High Court · AIR 1917 All 119(2) : 40 Ind. Cas. 311
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,785 of 5,023
High Courts24 Nov 1916Dismissed
Musammat Indri Vs Balkishen
Allahabad High Court · AIR 1917 All 355(1) : 39 Ind. Cas. 942
High Courts24 Nov 1916Dismissed
Harpal Vs Ram Sarup and Another
Allahabad High Court · AIR 1917 All 821(2) : (1917) ILR (All) 200
High Courts24 Nov 1916Dismissed
Ram Sarup and Another Vs Harpal
Allahabad High Court · AIR 1917 All 294 : 39 Ind. Cas. 663
Limitation Act, 1963 — Article 109
High Courts23 Nov 1916Dismissed
Bhagelu Sahai and Another Vs Ram Autar Shukul
Allahabad High Court · AIR 1917 All 325(1) : 37 Ind. Cas. 144
Limitation Act, 1963 — Section 12
High Courts23 Nov 1916Dismissed
Bharat Singh Vs Jawali and Others
Allahabad High Court · AIR 1917 All 34 : 37 Ind. Cas. 940
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts23 Nov 1916Disposed Of
Lala Jai Narain Vs Lala Bankey Lal and Others
Allahabad High Court · AIR 1917 All 153 : 41 Ind. Cas. 89
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 42, 92
High Courts23 Nov 1916Dismissed
Bhagelu Salu and Another Vs Ram Autar Shukul
Allahabad High Court · (1917) ILR (All) 193
High Courts23 Nov 1916
Sukh Lal Vs Bishambhar
Allahabad High Court · AIR 1917 All 115 : 37 Ind. Cas. 661
Transfer of Property Act, 1882 — Section 6
High Courts21 Nov 1916Dismissed
Piari Lal Vs Madan Lal and Others
Allahabad High Court · (1917) ILR (All) 191
High Courts21 Nov 1916Disposed Of
Sheo Mangal Singh Vs Chhiddu and Another
Allahabad High Court · (1917) ILR (All) 186
High Courts21 Nov 1916
Chhiiddu and Another Vs Raja Sheo Mangal Singh
Allahabad High Court · AIR 1917 All 216(2) : 39 Ind. Cas. 585
High Courts21 Nov 1916
Piare Lal Vs Madan Lal and Others
Allahabad High Court · AIR 1917 All 325(2) : 39 Ind. Cas. 460
Civil Procedure Code, 1908 (CPC) — Section 104
High Courts21 Nov 1916
Ambika Prasad and Another Vs Jag Prasad Singh and Others
Allahabad High Court · AIR 1916 All 295 : 36 Ind. Cas. 958
North Western Provinces Tenancy Act, 1901 — Section 154
High Courts20 Nov 1916Dismissed
Ladu Ram and Another Vs Mahabir Prasad
Allahabad High Court · AIR 1917 All 280 : (1917) ILR (All) 171 : 37 Ind. Cas. 996
Provincial Insolvency Act, 1907 — Section 46(2)
High Courts20 Nov 1916Allowed
Pachan Singh Vs Jangjit Singh and Another
Allahabad High Court · (1917) ILR (All) 166
High Courts17 Nov 1916Dismissed
Kallyan Singh Vs Kanhiya Lal
Allahabad High Court · AIR 1917 All 893(1) : 40 Ind. Cas. 110
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts16 Nov 1916Dismissed
Raghubar Dayal and Another Vs Emperor
Allahabad High Court · AIR 1917 All 394 : 38 Ind. Cas. 995
Penal Code, 1860 (IPC) — Section 323
High Courts16 Nov 1916
Salimullah Vs Birjhan Singh and Others
Allahabad High Court · AIR 1917 All 95(1) : 37 Ind. Cas. 639
Criminal Procedure Code, 1898 (CrPC) — Section 203