High Courts07 Jul 1916
Kundan Singh and Others Vs Musammat Surja Kuar and Others
Allahabad High Court · AIR 1917 All 178 : 37 Ind. Cas. 100
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,790 of 5,023
High Courts06 Jul 1916Dismissed
Musammat Sarswati Kunwar Vs Dr. Badri Prasad and Others
Allahabad High Court · 36 Ind. Cas. 31
Contract Act, 1872 — Section 151, 154
High Courts03 Jul 1916Allowed
Bhirgee Nath Chaube and Another Vs Narsingh Tewari and Another
Allahabad High Court · AIR 1917 All 479 : 35 Ind. Cas. 475
High Courts03 Jul 1916Disposed Of
Bhirgu Nath Chaube and Another Vs Narbingh Tiwari and Another
Allahabad High Court · (1917) ILR (All) 61
High Courts01 Jul 1916Dismissed
The Collector of Jaunpur Vs Champa Lal
Allahabad High Court · 36 Ind. Cas. 901
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts01 Jul 1916Dismissed
Noor Mahommed and Others Vs Emperor
Allahabad High Court · 35 Ind. Cas. 172
Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts30 Jun 1916Dismissed
Ganga Dei Vs Niadar Singh
Allahabad High Court · (1916) ILR (All) 676
High Courts30 Jun 1916
T.N. Chadha Vs Emperor
Allahabad High Court · AIR 1917 All 371(1) : 36 Ind. Cas. 878
Penal Code, 1860 (IPC) — Section 193
High Courts27 Jun 1916Dismissed
Pooran Singh Vs Musammat Haidri
Allahabad High Court · 37 Ind. Cas. 358
North Western Provinces Tenancy Act, 1901 — Section 197
High Courts27 Jun 1916
Babu Lal Vs Jalakia
Allahabad High Court · AIR 1917 All 859 : 37 Ind. Cas. 343
Transfer of Property Act, 1882 — Section 85
High Courts26 Jun 1916Dismissed
Reoti Singh Vs Radha Kunwar
Allahabad High Court · (1916) ILR (All) 488
Civil Procedure Code, 1908 (CPC) — Section 110
High Courts26 Jun 1916Allowed
Birj Bhukan Lal Vs Lala Mahadeo Pershad Minor through Musammat Champa
Allahabad High Court · AIR 1916 All 308 : 35 Ind. Cas. 205
High Courts24 Jun 1916Allowed
Gulab Singh Vs Emperor through Municipal Board
Allahabad High Court · AIR 1916 All 133 : 35 Ind. Cas. 964
High Courts23 Jun 1916Dismissed
Mansa Puri, minor, through Bhopal Vs Harbhagat Puri alias Shankar Puri
Allahabad High Court · AIR 1917 All 186 : 37 Ind. Cas. 172
High Courts23 Jun 1916Dismissed
Rup Chand and Another Vs Fateh Chand
Allahabad High Court · (1916) ILR (All) 446
High Courts23 Jun 1916
Dulla and Another Vs Shib Lal
Allahabad High Court · 36 Ind. Cas. 281
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts22 Jun 1916Dismissed
Mohammad Yusuf and Another Vs Raja Ram and Another
Allahabad High Court · AIR 1916 All 90 : 35 Ind. Cas. 867
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7
High Courts22 Jun 1916Disposed Of
Chandrika Bakhsh Singh Vs Indar Bikram Singh
Allahabad High Court · (1916) ILR (All) 440
High Courts22 Jun 1916Dismissed
Rahas Bihari Lal Minor through L. Sital Pershad Vs The Municipal Board
Allahabad High Court · AIR 1916 All 361 : 35 Ind. Cas. 222