High Courts21 Jun 1916Dismissed
Pandit Kishori Lal Vs Seth Badri Das and Others
Allahabad High Court · AIR 1916 All 303 : 40 Ind. Cas. 307
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,791 of 5,023
High Courts21 Jun 1916Disposed Of
Chedi Lal Vs Saadat-un-nissa Bibi
Allahabad High Court · AIR 1917 All 470 : (1917) ILR (All) 36 : 36 Ind. Cas. 907
High Courts21 Jun 1916Dismissed
Bank of Multan, Limited Vs Kamta Prasad
Allahabad High Court · AIR 1917 All 465 : (1917) ILR (All) 33
High Courts21 Jun 1916
The Bank of Multan Ltd. Vs Kamta Prasad
Allahabad High Court · 35 Ind. Cas. 199
High Courts20 Jun 1916Disposed Of
Musammat Gajraj Mati Tewarin Vs Shami Nath and Others
Allahabad High Court · 36 Ind. Cas. 307
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts20 Jun 1916Disposed Of
Gajraj Mati Tiwarin Vs Swami Nath Rai and Others
Allahabad High Court · AIR 1917 All 281 : (1917) ILR (All) 13
High Courts20 Jun 1916Dismissed
Bhagwan Dayal and Another Vs Param Sukh Das
Allahabad High Court · (1917) ILR (All) 8
High Courts20 Jun 1916
Bhagwan Dayal and Another Vs Param Sukh Dass
Allahabad High Court · 36 Ind. Cas. 366
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts17 Jun 1916Dismissed
Sri Deo and Another Vs Emperor
Allahabad High Court · AIR 1916 All 237 : 36 Ind. Cas. 495
Criminal Procedure Code, 1898 (CrPC) — Section 107, 145
High Courts14 Jun 1916Dismissed
Chet Ram and Another Vs Khawani Singh and Uda Kuar and Another
Allahabad High Court · (1917) ILR (All) 1
High Courts13 Jun 1916Allowed
Jai Ram Vs Purna
Allahabad High Court · AIR 1916 All 170(2) : 35 Ind. Cas. 625
Presidency Small Cause Courts Act, 1882 — Section 17
High Courts13 Jun 1916
Emperor Vs Kashi Shukul and Another
Allahabad High Court · (1916) 06 AHC CK 0025
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 193, 467, 471
High Courts13 Jun 1916
Kashi Shukal and Others Vs Emperor
Allahabad High Court · AIR 1917 All 425 : 36 Ind. Cas. 836
Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts12 Jun 1916
Bhairon Prasad Vs Musammat Amina Begam
Allahabad High Court · 35 Ind. Cas. 693
High Courts12 Jun 1916Allowed
Bhairon Prasad Vs Amina Begam
Allahabad High Court · AIR 1916 All 33 : (1916) ILR (All) 690
High Courts09 Jun 1916
Babu Sarju Parshad and Another Vs Mahant Umanpatgir and Another
Allahabad High Court · AIR 1916 All 188 : 35 Ind. Cas. 464
High Courts07 Jun 1916Dismissed
W.E. Mcgowan Vs J.G. Mcgowan
Allahabad High Court · AIR 1917 All 180(2) : 37 Ind. Cas. 143
High Courts07 Jun 1916Dismissed
W.E. Mc Gowan Vs John George Mc Gowan
Allahabad High Court · (1916) ILR (All) 688
High Courts07 Jun 1916
Hafiz Muhammad Shafi Vs Dost Muhammad
Allahabad High Court · AIR 1916 All 162 : 36 Ind. Cas. 204
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts06 Jun 1916Dismissed
Khawani Singh Vs Chet Ram and Others
Allahabad High Court · AIR 1917 All 341 : 37 Ind. Cas. 86