High Courts27 May 1916Allowed
Panna Lal Vs Kasturi
Allahabad High Court · (1916) ILR (All) 520
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Criminal Procedure Code, 1898 (CrPC) — Section 522
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,793 of 5,023
High Courts26 May 1916Dismissed
Lakhrani Kunwar Vs Dhanraj Singh and Others
Allahabad High Court · AIR 1916 All 261 : (1916) ILR (All) 509
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts26 May 1916Dismissed
Dhanraj Singh and Others Vs Musammat Lakhrani Kuar
Allahabad High Court · AIR 1916 All 163 : 35 Ind. Cas. 601
Civil Procedure Code, 1908 (CPC) — Section 11, 47
High Courts26 May 1916
Emperor Vs Gaya Bhar
Allahabad High Court · (1916) ILR (All) 517
Penal Code, 1860 (IPC) — Section 456
High Courts26 May 1916
Gaya Bhar Vs Emperor
Allahabad High Court · AIR 1916 All 52 : 35 Ind. Cas. 979
Penal Code, 1860 (IPC) — Section 456
High Courts26 May 1916
Aijaz Husain Vs Emperor
Allahabad High Court · AIR 1916 All 58 : 35 Ind. Cas. 973
Penal Code, 1860 (IPC) — Section 225B
High Courts25 May 1916Dismissed
Shankar Lal Vs Latafat Ali and Others
Allahabad High Court · AIR 1916 All 190 : 35 Ind. Cas. 600
Transfer of Property Act, 1882 — Section 82
High Courts25 May 1916Disposed Of
Deo Narain Singh and Others Vs Sitla Baksh Singh and Others
Allahabad High Court · 47 Ind. Cas. 891
High Courts25 May 1916Dismissed
Emperor Vs Aijaz Husain
Allahabad High Court · (1916) ILR (All) 506
Penal Code, 1860 (IPC) — Section 225B
High Courts25 May 1916
Sitla Bakhsh Singh and Others Vs Deo Narain Singh and Others
Allahabad High Court · (1918) ILR (All) 177
North Western Provinces Tenancy Act, 1901 — Section 95
High Courts24 May 1916Disposed Of
Udho Singh Vs Mulchand
Allahabad High Court · AIR 1916 All 110 : 36 Ind. Cas. 317
Civil Procedure Code, 1908 (CPC) — Section 24(4)Provincial Small Cause Courts Act, 1887 — Section 35
High Courts24 May 1916Dismissed
Sonai Singh Vs Randhir Singh and Others
Allahabad High Court · AIR 1916 All 160(1) : 35 Ind. Cas. 624
High Courts24 May 1916Dismissed
Mohamed Ali Vs Babu Mahabir Prasad and Others
Allahabad High Court · 35 Ind. Cas. 411
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts23 May 1916Dismissed
In Re: Bhagwanti
Allahabad High Court · AIR 1917 All 314 : 39 Ind. Cas. 28
High Courts23 May 1916Disposed Of
Chunnilal and Others Vs Habib Ali and Others
Allahabad High Court · AIR 1916 All 213 : 35 Ind. Cas. 571
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Transfer of Property Act, 1882 — Section 59
High Courts23 May 1916
Jai Ram Vs Gulzari Mal and Another
Allahabad High Court · AIR 1916 All 157 : 35 Ind. Cas. 612
North Western Provinces Tenancy Act, 1901 — Section 58(a)
High Courts23 May 1916
Udit Narain Misir and Others Vs Asharfi Lal and Others
Allahabad High Court · AIR 1916 All 81 : 35 Ind. Cas. 732
High Courts23 May 1916
Asharfi Lal Vs Udit Narain Misir and Akhraj Lal and Others
Allahabad High Court · (1916) ILR (All) 502
High Courts23 May 1916
Gulab and Another Vs Khwaja Muhammad Ismail and Others
Allahabad High Court · AIR 1916 All 205 : 35 Ind. Cas. 598
Evidence Act, 1872 — Section 90
High Courts21 May 1916Dismissed
G.I.P. Railway Company Vs Mt. Nannhi Bai and Another
Allahabad High Court · AIR 1926 All 702