High Courts20 May 1916Allowed
Mr. James E. Powell and Another Vs Mr. L.B. Powell
Allahabad High Court · AIR 1916 All 251 : 36 Ind. Cas. 567
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,794 of 5,023
High Courts19 May 1916Disposed Of
Ganga Ram and Others Vs Mahant Ram Saran alias Risbiji
Allahabad High Court · AIR 1916 All 225 : 34 Ind. Cas. 502
Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92
High Courts18 May 1916Allowed
Mohammad Shakur Vs Gopi and Others
Allahabad High Court · AIR 1916 All 313 : 35 Ind. Cas. 202
High Courts18 May 1916
Gokul Singh and Others Vs Emperor
Allahabad High Court · AIR 1916 All 360 : 35 Ind. Cas. 527
High Courts16 May 1916Dismissed
Tursi Vs Mohan
Allahabad High Court · AIR 1916 All 280 : 35 Ind. Cas. 302
High Courts15 May 1916Dismissed
Muhammad Abdul Jalil, Shams-ul-Ulema Vs Babu Ram Dayal and Others
Allahabad High Court · 34 Ind. Cas. 357
High Courts15 May 1916Dismissed
Fazal Ahmad Vs Wesal-ud-din and Another
Allahabad High Court · AIR 1916 All 107 : 35 Ind. Cas. 742
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts15 May 1916
Wesal-Ud-Din and Another Vs Fazal Ahmad
Allahabad High Court · (1916) ILR (All) 481
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts13 May 1916Dismissed
Goswami Sri Raman Lalji Maharaj and Another Vs Hari Das
Allahabad High Court · AIR 1916 All 233 : 34 Ind. Cas. 364
Succession Certificate Act, 1889 — Section 4(1)Succession Certificate Act, 1889 — Section 4(1)Succession Certificate Act, 1889 — Section 4(1)
High Courts12 May 1916Disposed Of
Raja Ram Singh and Others Vs Raja Narain Lal Minor under the Guardianship of Raghunandan Lal
Allahabad High Court · AIR 1916 All 229 : 35 Ind. Cas. 326
High Courts12 May 1916Allowed
Ganga Dahal Rai and Another Vs Musammat Gaura
Allahabad High Court · AIR 1916 All 327 : 35 Ind. Cas. 46
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 11
High Courts12 May 1916Disposed Off
Shambhu Nath and Others Vs Emperor
Allahabad High Court · AIR 1916 All 100(1) : 35 Ind. Cas. 832
High Courts12 May 1916Dismissed
Musammat Gaura Vs Ganga Dahal Rai and Another
Allahabad High Court · (1916) ILR (All) 469
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 10, Order 33 Rule 11
High Courts12 May 1916
Ram Chandar Sahai Vs Emperor
Allahabad High Court · AIR 1916 All 60 : 35 Ind. Cas. 971
Criminal Procedure Code, 1898 (CrPC) — Section 221, 222, 223
High Courts12 May 1916
Emperor Vs Shambhu Nath and Others
Allahabad High Court · (1916) ILR (All) 468
High Courts11 May 1916Disposed Of
Ganga Prasad Vs Harnarain
Allahabad High Court · 35 Ind. Cas. 739
North Western Provinces Tenancy Act, 1901 — Section 64
High Courts11 May 1916Disposed Of
Ganga Prasad Vs Har Narain
Allahabad High Court · AIR 1916 All 122 : (1916) ILR (All) 465
North Western Provinces Tenancy Act, 1901 — Section 58, 64
High Courts10 May 1916
Musammat Shahjahan Begum and Another Vs Secretary of State for India in Council and Another
Allahabad High Court · AIR 1917 All 469 : 36 Ind. Cas. 265
Land Acquisition Act, 1894 — Section 18
High Courts09 May 1916Disposed Of
Porna Koer and Another Vs Chunni Lal and Another
Allahabad High Court · AIR 1916 All 10(1) : 35 Ind. Cas. 718
High Courts09 May 1916
Thakur Gulab Singh Vs Emperor
Allahabad High Court · 35 Ind. Cas. 991
Criminal Procedure Code, 1898 (CrPC) — Section 478Penal Code, 1860 (IPC) — Section 402