High Courts22 Apr 1925Dismissed
Kallu Mal Dhakkan Lal Vs Bhawani Das Rekhab Das
Allahabad High Court · AIR 1925 All 742
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 17Evidence Act, 1872 — Section 34
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,582 of 5,023
High Courts22 Apr 1925Disposed Of
Gulab Dei and Another Vs Vaish Motor Company and Another
Allahabad High Court · AIR 1925 All 570
High Courts21 Apr 1925Dismissed
Mahip Narain Pandey Vs Mannu Singh
Allahabad High Court · AIR 1925 All 546
High Courts21 Apr 1925Allowed
Sital Rai and Another Vs Ram Khelawan Pandey
Allahabad High Court · AIR 1925 All 543
High Courts20 Apr 1925Dismissed
Hulasi and Another Vs Babu Narain Das and Another
Allahabad High Court · 89 Ind. Cas. 483
Limitation Act, 1963 — Section 10
High Courts20 Apr 1925Dismissed
Shankar Kurmi Vs Mohammad Moqim Ali Khan and Others
Allahabad High Court · AIR 1926 All 77
High Courts20 Apr 1925Dismissed
Chunni Lal and Others Vs Sheo Charan Lal Lalman and Others
Allahabad High Court · (1925) 04 AHC CK 0044
High Courts20 Apr 1925Dismissed
Baijnath Pandan Vs The Estate of E.C. Dennet
Allahabad High Court · AIR 1925 All 400
High Courts20 Apr 1925Disposed Of
(Acharya Guru Mahant) Ramrup Goshain and Others Vs Mahant Ramdhari Bhagat and Others
Allahabad High Court · (1925) 04 AHC CK 0024
High Courts20 Apr 1925
Hulasi and Another Vs Baba Narain Das and Another
Allahabad High Court · AIR 1925 All 822
Limitation Act, 1963 — Section 10
High Courts16 Apr 1925Disposed Of
In Re: J. H. Chandler and Co., Ltd. (in Liquidation) Official Liquidator
Allahabad High Court · 95 Ind. Cas. 927
Companies Act, 1956 — Section 30
High Courts16 Apr 1925Dismissed
Jagat Pande Vs Sarawan Pande and Others
Allahabad High Court · AIR 1925 All 404
High Courts15 Apr 1925Dismissed
Lala Moti Lal Vs Bishamber Nath
Allahabad High Court · 88 Ind. Cas. 95
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, Order 22 Rule 3, 141
High Courts15 Apr 1925Dismissed
Ram Baran Chaube and Another Vs Bhagwati Pandey and Others
Allahabad High Court · AIR 1925 All 804 : 89 Ind. Cas. 295 : 83 Ind. Cas. 142
Transfer of Property Act, 1882 — Section 83
High Courts14 Apr 1925
Raja Devi and Another Vs Muhammad Yaqub and Another
Allahabad High Court · AIR 1925 All 411
High Courts14 Apr 1925
Bhagwan Din and Others Vs Sri Kishen and Others
Allahabad High Court · (1925) 04 AHC CK 0005
High Courts09 Apr 1925Dismissed
M. Mahadeo Prasad and Others Vs Harbans Singh
Allahabad High Court · (1925) 04 AHC CK 0049