High Courts27 Mar 1925
Naunihal Singh and Others Vs Alice Georgina Skinner and Another
Allahabad High Court · (1925) 03 AHC CK 0007
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,584 of 5,023
High Courts26 Mar 1925Allowed
R.B. Abhainandan Prasad Vs Bhagwan Datt Pathak and Another
Allahabad High Court · 88 Ind. Cas. 298
High Courts26 Mar 1925Allowed
Abhainandan Prasad Vs Bhagwan Dutt Pathak and Another
Allahabad High Court · AIR 1925 All 765
High Courts26 Mar 1925Allowed
In Re: Lachhman Prasad Babu Ram of Cawnpore
Allahabad High Court · AIR 1925 All 385
High Courts25 Mar 1925Dismissed
Daleep Misir and Others Vs Jadunath Misir and Others
Allahabad High Court · AIR 1926 All 573 : 95 Ind. Cas. 178
Specific Relief Act, 1877 — Section 42
High Courts25 Mar 1925Dismissed
Rudra Pratap Singh Vs Sharda Mahesh Prasad Singh
Allahabad High Court · AIR 1925 All 471
High Courts25 Mar 1925Allowed
Kashi Nath and Others Vs Emperor
Allahabad High Court · AIR 1925 All 518
High Courts25 Mar 1925
Sultan and Another Vs Hardhiyan
Allahabad High Court · AIR 1925 All 548 : 88 Ind. Cas. 294
High Courts24 Mar 1925Dismissed
Amir Vs Emperor
Allahabad High Court · AIR 1925 All 498 : 87 Ind. Cas. 927
High Courts24 Mar 1925Dismissed
Dip Chand and Others Vs Muhammad Khalil
Allahabad High Court · AIR 1925 All 584
High Courts24 Mar 1925
Gulab Singh and Another Vs Emperor
Allahabad High Court · AIR 1925 All 751
Penal Code, 1860 (IPC) — Section 466
High Courts23 Mar 1925
Mt. Misri Vs Mt. Rajmati and Another
Allahabad High Court · (1925) 03 AHC CK 0003
High Courts22 Mar 1925Disposed Of
Sat Narain Lal Vs Ganga Jal and Others
Allahabad High Court · (1925) 03 AHC CK 0042
High Courts20 Mar 1925Disposed Of
Firm Bisesar Ram-Dassi Ram Vs Firm Har Kishen-Pahlad Rai
Allahabad High Court · AIR 1925 All 412 : 87 Ind. Cas. 370
High Courts20 Mar 1925Allowed
Kehar Singh Vs Jahangir Singh and Another
Allahabad High Court · (1925) 03 AHC CK 0011
High Courts19 Mar 1925Dismissed
Ghumna and Another Vs Ram Chandra Rao and Another
Allahabad High Court · (1925) 03 AHC CK 0027
High Courts17 Mar 1925Dismissed
Gajraj Singh and Others Vs Emperor
Allahabad High Court · AIR 1925 All 537
High Courts16 Mar 1925
Begg Sutherland and Co. Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (1925) 03 AHC CK 0001