High Courts27 Feb 1925Dismissed
B. Ishwari Prasad and Others Vs Babunandan Shukul and Others
Allahabad High Court · AIR 1925 All 495
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,586 of 5,023
High Courts26 Feb 1925Dismissed
Kandhaiya Singh Vs Kundan
Allahabad High Court · AIR 1925 All 486 : 87 Ind. Cas. 257
High Courts26 Feb 1925Disposed Of
Bhagwat Prasad Misra and Others Vs Baldeo Prasad Misra and Others
Allahabad High Court · (1925) 02 AHC CK 0029
High Courts26 Feb 1925Disposed Of
Ramzan Baksh and Others Vs Mahammad Ishaq
Allahabad High Court · AIR 1925 All 436 : 87 Ind. Cas. 484
High Courts25 Feb 1925Dismissed
Muhammad Abdul Hamid Khan Vs Uda and Others
Allahabad High Court · AIR 1926 All 161 : 90 Ind. Cas. 906
High Courts25 Feb 1925
Muhammad Abdullah Khan Vs Kundan
Allahabad High Court · AIR 1925 All 817 : 87 Ind. Cas. 197
High Courts20 Feb 1925Disposed Of
Babu Ram Vs Banki Behari Lal
Allahabad High Court · AIR 1925 All 426
High Courts20 Feb 1925Disposed Of
Lalla Babu and Another Vs Lal Bahadur
Allahabad High Court · AIR 1925 All 565 : 87 Ind. Cas. 569
High Courts20 Feb 1925
Thakur Prasad and Others Vs Gulab Kunwar and Others
Allahabad High Court · (1925) 02 AHC CK 0016
High Courts20 Feb 1925
Babu Ram Vs Banke Behari Lal
Allahabad High Court · 87 Ind. Cas. 211
Civil Procedure Code, 1908 (CPC) — Section 105
High Courts19 Feb 1925Dismissed
Bansidhar Vs Dulhatia and Others
Allahabad High Court · (1925) 02 AHC CK 0032
High Courts19 Feb 1925Dismissed
Shiam Lal and Others Vs Mool Chand
Allahabad High Court · AIR 1925 All 672 : 87 Ind. Cas. 177
Limitation Act, 1963 — Section 7
High Courts18 Feb 1925
Ram Charan Sahu Vs Salik Ram Sahu
Allahabad High Court · AIR 1925 All 662
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 16
High Courts17 Feb 1925Dismissed
Kanhai Vs Amrit
Allahabad High Court · AIR 1925 All 499 : 87 Ind. Cas. 162
High Courts16 Feb 1925Disposed Of
Mt. Kaniz Fatma Vs Imamuddin
Allahabad High Court · (1925) 02 AHC CK 0045
High Courts16 Feb 1925Dismissed
G.I.P. Railway Vs Firm Radhey Mal Manni Lal
Allahabad High Court · AIR 1925 All 656
High Courts16 Feb 1925Dismissed
Rajai Singh and Others Vs Randhir Singh and Others
Allahabad High Court · AIR 1925 All 643 : 87 Ind. Cas. 30
High Courts16 Feb 1925Dismissed
Durga Prasad-Badri Prasad Vs The Bombay Baroda and Central India Railway
Allahabad High Court · (1925) 02 AHC CK 0026