High Courts16 Feb 1925Disposed Of
In Re: Begg Sutherland and Co.
Allahabad High Court · AIR 1925 All 535
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,587 of 5,023
High Courts15 Feb 1925
Hazari Lal and Others Vs Ram Lal and Others
Allahabad High Court · AIR 1925 All 813
High Courts13 Feb 1925Dismissed
Jodha Singh Vs Padey Gokaran Das
Allahabad High Court · AIR 1925 All 622 : 87 Ind. Cas. 225
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, 151Limitation Act, 1963 — Section 5
High Courts12 Feb 1925Dismissed
Kamoda Singh Vs Ramchand and Others
Allahabad High Court · (1925) 02 AHC CK 0037
High Courts12 Feb 1925Dismissed
(Syed) Oon Mohamed Vs Mt. Bint Zohra and Another
Allahabad High Court · AIR 1925 All 645 : 87 Ind. Cas. 414
Agra Pre-emption Act, 1922 — Section 14, 15
High Courts12 Feb 1925
Anantoo and Another Vs Ramrup Tiwari and Others
Allahabad High Court · AIR 1925 All 692
Limitation Act, 1963 — Section 5, 8
High Courts12 Feb 1925
Anantoo and Another Vs Ram Rup Tiwari and Others
Allahabad High Court · 87 Ind. Cas. 315
Limitation Act, 1963 — Section 6, 8
High Courts11 Feb 1925Allowed
Manni Lal Vs Radhey Gopalji and Another
Allahabad High Court · (1925) 02 AHC CK 0030
High Courts10 Feb 1925Allowed
Mahadeo Prasad Vs Basant Lal and Others
Allahabad High Court · (1925) 02 AHC CK 0043
High Courts06 Feb 1925Disposed Of
Sundar Bibi Vs Lal Rajendra Narain Singh
Allahabad High Court · AIR 1925 All 389
High Courts06 Feb 1925
Rudra Pratab Singh and Others Vs Sarda Mahesh Prasad Singh
Allahabad High Court · AIR 1925 All 588 : 87 Ind. Cas. 322
Civil Procedure Code, 1882 — Section 244Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, 47
High Courts05 Feb 1925Dismissed
Ram Kishen and others Vs Baldeo Koeri and others
Allahabad High Court · (1925) 02 AHC CK 0047
High Courts05 Feb 1925Disposed Of
Jai Singh Vs Chiranji Lal
Allahabad High Court · AIR 1925 All 703 : 87 Ind. Cas. 641
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts05 Feb 1925Dismissed
Ram Kishen and Others Vs Baldeo Koeri and Others
Allahabad High Court · (1925) 02 AHC CK 0027
High Courts05 Feb 1925Dismissed
Ramrup Pande and Others Vs Sarju Pande and Others
Allahabad High Court · AIR 1925 All 786 : 87 Ind. Cas. 668
High Courts04 Feb 1925Allowed
Mahomed Hashim and Another Vs Radha Kishun
Allahabad High Court · (1925) 02 AHC CK 0021
High Courts04 Feb 1925Dismissed
Sahu Raghunath Singh and Others Vs Mahabir Prasad
Allahabad High Court · AIR 1925 All 439 : 87 Ind. Cas. 558
High Courts04 Feb 1925
Manohar Vs Mangal Das
Allahabad High Court · AIR 1925 All 800 : 87 Ind. Cas. 351
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts03 Feb 1925Disposed Of
Panchaiti Akhara Vs Beni Bahadur Singh
Allahabad High Court · (1925) 02 AHC CK 0042