High Courts09 Apr 1925Dismissed
Dhum Singh Vs Emperor
Allahabad High Court · AIR 1925 All 448 : 88 Ind. Cas. 1
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,583 of 5,023
High Courts09 Apr 1925
Girdhari Lal and Others Vs Khare Prasad and Others
Allahabad High Court · AIR 1925 All 795
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts08 Apr 1925Dismissed
Jai Narain Singh and Another Vs Mandhai Singh and Others
Allahabad High Court · (1925) 04 AHC CK 0030
High Courts07 Apr 1925Disposed Of
Nehal Singh Vs Jagannath Das
Allahabad High Court · AIR 1925 All 743
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts06 Apr 1925Dismissed
(Munshi) Shib Ram Vs Faqira and Another
Allahabad High Court · AIR 1925 All 705
Court Fees Act, 1870 — Section 7(11)
High Courts06 Apr 1925
Bijai Vs Narain
Allahabad High Court · AIR 1926 All 45
North Western Provinces Tenancy Act, 1901 — Section 187, 22
High Courts03 Apr 1925Dismissed
Baldeo Ram and Another Vs Kunkun Ram
Allahabad High Court · AIR 1925 All 808
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts01 Apr 1925Dismissed
Lala Sri Niwas Vs The East Indian Railway Company and Another
Allahabad High Court · 88 Ind. Cas. 575
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts01 Apr 1925Dismissed
Azmatullah Khan Vs Ahmad Ali
Allahabad High Court · 88 Ind. Cas. 581
Provincial Small Cause Courts Act, 1887 — Section 17
High Courts01 Apr 1925
Sri Newas Vs E.I.R. Co. and Another
Allahabad High Court · AIR 1925 All 823
Civil Procedure Code, 1908 (CPC) — Section 20(c)
High Courts27 Mar 1925Dismissed
Sheikh Amir Haider and Another Vs Ali Ahmad and Another
Allahabad High Court · 88 Ind. Cas. 234
High Courts27 Mar 1925Allowed
Firm Balram Dass-Fakir Chand Vs The Great Indian Peninsula Railway Company
Allahabad High Court · (1925) 03 AHC CK 0043
High Courts27 Mar 1925Dismissed
Amir Haidar and Another Vs Ali Ahmad and Another
Allahabad High Court · AIR 1925 All 424
High Courts27 Mar 1925Dismissed
Raghunath Prasad Singh Vs Lachhmi Narain Singh
Allahabad High Court · AIR 1925 All 394
High Courts27 Mar 1925Allowed
Firm Balram Das-Fakir Chand Vs G.I.P. Railway Company
Allahabad High Court · (1925) 03 AHC CK 0010