High Courts04 May 1925
Ganesh Prasad Vs Bhagelu Ram and Others
Allahabad High Court · (1925) 05 AHC CK 0005
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,581 of 5,023
High Courts01 May 1925Dismissed
Kishun Ahir and Others Vs Saran Ahir and Another
Allahabad High Court · AIR 1925 All 553
High Courts01 May 1925Dismissed
Amar Singh Vs Mt. Ram Dei
Allahabad High Court · (1925) 05 AHC CK 0025
High Courts30 Apr 1925Dismissed
Tulshi Ram Vs Daya Ram
Allahabad High Court · AIR 1925 All 604
Oaths Act, 1873 — Section 8
High Courts30 Apr 1925Dismissed
Dhunde Chaudhri Vs The Municipal Board and Others
Allahabad High Court · AIR 1925 All 699
Uttar Pradesh Municipalities Act, 1916 — Section 321
High Courts29 Apr 1925
Sheikh Jorhawan and Others Vs Municipal Board
Allahabad High Court · AIR 1926 All 18
High Courts28 Apr 1925Dismissed
Ram Prasad Singh and Others Vs Jagatamba Prasad Singh and Others
Allahabad High Court · AIR 1925 All 547
High Courts28 Apr 1925Dismissed
Charan Singh Vs Emperor
Allahabad High Court · AIR 1925 All 798
Motor Vehicles Act, 1988 — Section 5Penal Code, 1860 (IPC) — Section 279
High Courts28 Apr 1925Disposed Of
Lachman Prasad and Another Vs Munia and Others
Allahabad High Court · AIR 1925 All 759
Civil Procedure Code, 1908 (CPC) — Section 92
High Courts28 Apr 1925
Basanti Bai Vs Nanhe Mal and Others
Allahabad High Court · (1925) 04 AHC CK 0014
High Courts27 Apr 1925Disposed Of
Kunwar Meharban Singh Vs Panna Lal
Allahabad High Court · 89 Ind. Cas. 617
High Courts27 Apr 1925Dismissed
Prem Narain and Others Vs Jagdamba Sahai
Allahabad High Court · AIR 1925 All 762
High Courts27 Apr 1925Disposed Of
Motilal Vs Emperor through Kanhaiya Lal
Allahabad High Court · AIR 1925 All 540
High Courts23 Apr 1925Allowed
Mt. Sarvi Begam Vs L. Ram Chander Sarup
Allahabad High Court · AIR 1925 All 778
Limitation Act, 1908 — Section 18
High Courts23 Apr 1925Allowed
Aziz Banu Vs Mohammad Ibrahim Husain
Allahabad High Court · (1925) 04 AHC CK 0041
High Courts23 Apr 1925Allowed
Firm Shiam Lal Joti Prasad Vs Dhanpat Rai and Another
Allahabad High Court · AIR 1925 All 768
Civil Procedure Code, 1908 (CPC) — Section 107
High Courts22 Apr 1925Allowed
Faqir Mohammad Vs Babu Brij Narain Mahrotra
Allahabad High Court · 88 Ind. Cas. 444
Guardians and Wards Act, 1890 — Section 45
High Courts22 Apr 1925Allowed
Fakir Muhammad Vs Brij Narain Mahrotra
Allahabad High Court · AIR 1925 All 785
Guardians and Wards Act, 1890 — Section 45