High Courts21 May 1925Dismissed
Faqir Chand and Another Vs Sant Lal
Allahabad High Court · AIR 1926 All 157(1) : (1926) ILR (All) 4
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,579 of 5,023
High Courts20 May 1925Dismissed
Shiva Nath Prasad Vs Tulshi Ram
Allahabad High Court · (1925) 05 AHC CK 0057
High Courts20 May 1925Disposed Of
Komil Prasad Vs Bharat Indu and Others
Allahabad High Court · AIR 1926 All 82
High Courts20 May 1925
Net Singh and Others Vs The Receiver of the Estate of Gajraj Singh and Another
Allahabad High Court · (1925) 05 AHC CK 0034
High Courts20 May 1925
Narain Dutt Tewari Vs Rudra Dutt Bhatt and Another
Allahabad High Court · AIR 1925 All 654
Penal Code, 1860 (IPC) — Section 423
High Courts19 May 1925Dismissed
Roshan Lal and Another Vs Maharaj Prasad and Others
Allahabad High Court · AIR 1926 All 166
High Courts19 May 1925Disposed Of
Sukhai Vs Emperor
Allahabad High Court · AIR 1925 All 676 : 157 Ind. Cas. 1049
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 302, 304
High Courts18 May 1925Allowed
(Thakur) Bilas Singh Vs Emperor
Allahabad High Court · (1925) 05 AHC CK 0053
High Courts18 May 1925Allowed
Husain Baksh Vs M. Mahfuzul Haq and Another
Allahabad High Court · AIR 1925 All 559
High Courts15 May 1925Dismissed
Kali Charan Singh and Others Vs Musammat Bageshra Kunwari and Others
Allahabad High Court · 89 Ind. Cas. 374
High Courts15 May 1925Dismissed
Bhikki Mal Vs Lala Raghubir Singh and Another
Allahabad High Court · 88 Ind. Cas. 915
Negotiable Instruments Act, 1881 (NI) — Section 76(d)
High Courts15 May 1925Dismissed
Kali Charan Singh and Others Vs Bageshra Kunwari and Others
Allahabad High Court · (1925) 05 AHC CK 0050
High Courts15 May 1925Dismissed
Sundar Rai Vs Suraj Bali Rai
Allahabad High Court · AIR 1925 All 783
Contract Act, 1872 — Section 19A
High Courts15 May 1925
Bhikki Mul Vs Ragubir Singh and Another
Allahabad High Court · AIR 1925 All 811
Negotiable Instruments Act, 1881 (NI) — Section 64
High Courts14 May 1925Dismissed
Faqir Ullah Vs Hikmat Ullah
Allahabad High Court · (1925) 05 AHC CK 0032
High Courts14 May 1925Allowed
Prag Vs Bhagwan Din and Others
Allahabad High Court · AIR 1925 All 734
Court Fees Act, 1870 — Section 5
High Courts14 May 1925
Bhiki Mal and Others Vs Debi Sahai
Allahabad High Court · AIR 1926 All 179
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts13 May 1925Disposed Of
Sanwalia and Another Vs Nathi Lal
Allahabad High Court · AIR 1925 All 561