High Courts15 Jun 1925
Ramratan and Others Vs Durga Koeri and Others
Allahabad High Court · (1925) 06 AHC CK 0009
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,577 of 5,023
High Courts15 Jun 1925Dismissed
Jadunandan Dilar Dube and others Vs Rajaram Dizar Dula and others Rajaram Dizar Dula and others Vs Jadunandan Dilar Dube and others
Allahabad High Court · (1925) 06 AHC CK 0007
High Courts15 Jun 1925
Habib Bux Vs Samuel Fitz and Co. Ltd.
Allahabad High Court · AIR 1926 All 161(1)
Civil Procedure Code, 1908 (CPC) — Section 39
High Courts15 Jun 1925
Ram Ratan and Others Vs Durga Koeri and Others
Allahabad High Court · 89 Ind. Cas. 120
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts12 Jun 1925Dismissed
Nageshwari Rai Vs Nand Lal and Others
Allahabad High Court · AIR 1926 All 67 : (1926) ILR (All) 70
Transfer of Property Act, 1882 — Section 63
High Courts12 Jun 1925
Mahadeo Sahu Vs Sarju Prasad Tewari and Another
Allahabad High Court · AIR 1926 All 308 : (1926) ILR (All) 158
Religious Endowments Act, 1863 — Section 14Religious Endowments Act, 1863 — Section 14Religious Endowments Act, 1863 — Section 14
High Courts12 Jun 1925
Bishnath Singh and Others Vs Basdeo Singh
Allahabad High Court · AIR 1926 All 136
Bundelkhand Land Alienation Act, 1903 — Section 16
High Courts11 Jun 1925
Harakh Sonar Vs Gopi Kishun and Others
Allahabad High Court · (1925) 06 AHC CK 0023
High Courts11 Jun 1925
Mt. Beti Bai Vs Tantya Singh and Others
Allahabad High Court · (1925) 06 AHC CK 0015
High Courts10 Jun 1925
Kanhaiya Lal Vs Bhagwan Das
Allahabad High Court · AIR 1926 All 30 : (1926) ILR (All) 60
Penal Code, 1860 (IPC) — Section 404, 467
High Courts09 Jun 1925Dismissed
Mula Vs Emperor
Allahabad High Court · AIR 1926 All 33 : 90 Ind. Cas. 150
Penal Code, 1860 (IPC) — Section 411, 457
High Courts09 Jun 1925Dismissed
Brij Behari Lal Vs Emperor
Allahabad High Court · AIR 1926 All 44
Penal Code, 1860 (IPC) — Section 75
High Courts08 Jun 1925Allowed
Muhammad Shafiq-Ullah Khan Vs Nuh-Ullah Khan and Others
Allahabad High Court · (1926) ILR (All) 58
Letters Patent Act, 1865 — Section 10
High Courts08 Jun 1925Allowed
(Mohammad) Shafiq Ullah Khan Vs Nuhullah Khan and Others
Allahabad High Court · AIR 1926 All 48
Letters Patent Act, 1865 — Section 10
High Courts05 Jun 1925Dismissed
Piare Lal and Another Vs Sri Thakurji and Another
Allahabad High Court · AIR 1926 All 79
High Courts05 Jun 1925
Kumari and Others Vs Adit Misir
Allahabad High Court · AIR 1926 All 34
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts05 Jun 1925
B. Bhagwan Rai Vs Jaddu Raj Rai and Another
Allahabad High Court · AIR 1926 All 66 : 88 Ind. Cas. 746
High Courts05 Jun 1925
Shib Narain Vs Gajadhar and Others
Allahabad High Court · (1925) 06 AHC CK 0008
High Courts05 Jun 1925
Chaudhuri Shib Narain Vs Gajadhar and Others
Allahabad High Court · (1925) 06 AHC CK 0003