High Courts01 Jul 1925Dismissed
Mt. Begam Sultan Vs Sarvi Begam
Allahabad High Court · (1925) 07 AHC CK 0041
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,576 of 5,023
High Courts30 Jun 1925Disposed Of
Musammat Bahri Vs Emperor
Allahabad High Court · 91 Ind. Cas. 539
Cantonments Act, 1924 — Section 118(1)(a)(iii)
High Courts30 Jun 1925
Agha Husain and Others Vs Qasim Ali
Allahabad High Court · (1925) 06 AHC CK 0016
High Courts30 Jun 1925
Bahri Vs Emperor
Allahabad High Court · AIR 1926 All 263
Cantonments Act, 1924 — Section 118(1)(a)(iii)
High Courts26 Jun 1925
Makundi Singh and Another Vs Parbhu Dayal and Another
Allahabad High Court · AIR 1926 All 169 : (1926) ILR (All) 97 : 90 Ind. Cas. 1
High Courts26 Jun 1925
Darshan Das Vs Bikramajit Rai and Others
Allahabad High Court · (1925) 06 AHC CK 0006
High Courts26 Jun 1925
Megh Baran Singh Vs B. Rama Das and Another
Allahabad High Court · (1925) 06 AHC CK 0004
High Courts25 Jun 1925Dismissed
Syed Shabbar Hussain Vs Haji Abbas Ali and Others
Allahabad High Court · (1925) 06 AHC CK 0044
High Courts25 Jun 1925Disposed Of
A.S. De Mello and Another Vs New Victoria Mills Co. Ltd.
Allahabad High Court · (1925) 06 AHC CK 0037
High Courts25 Jun 1925Dismissed
Shabbar Husain Vs Abbas Ali and Others
Allahabad High Court · (1925) 06 AHC CK 0031
High Courts24 Jun 1925Dismissed
Rai Thakur Kehri Singh Vs Thirpal and Others
Allahabad High Court · 92 Ind. Cas. 282
Civil Procedure Code, 1908 (CPC) — Section 115North Western Provinces Tenancy Act, 1901 — Section 175, 177
High Courts24 Jun 1925
Kehri Singh Vs Thirpal and Others
Allahabad High Court · (1925) 06 AHC CK 0011
High Courts19 Jun 1925Dismissed
Syed Tajammul Husain Vs Banwari Lal and Others
Allahabad High Court · AIR 1926 All 43 : (1926) ILR (All) 77
High Courts19 Jun 1925Dismissed
In Re: Lakshhmi Flour Mills Co.
Allahabad High Court · AIR 1926 All 101
High Courts19 Jun 1925
Bir and Another Vs Gajadhar and Others
Allahabad High Court · AIR 1926 All 140
North Western Provinces Tenancy Act, 1901 — Section 32
High Courts19 Jun 1925
In Re: Lakshmi Flour Mills Co. Ld.
Allahabad High Court · 89 Ind. Cas. 994
Companies Act, 1956 — Section 158
High Courts19 Jun 1925
Seth Mul Chand Vs Rajdhar
Allahabad High Court · 88 Ind. Cas. 544
Provincial Insolvency Act, 1920 — Section 28
High Courts17 Jun 1925Dismissed
Babu Ram Vs Ram Sarup and Others
Allahabad High Court · AIR 1926 All 164
Transfer of Property Act, 1882 — Section 3
High Courts17 Jun 1925
A.L. Browne Vs H.A. Pearce
Allahabad High Court · AIR 1926 All 122(1) : (1926) ILR (All) 73
Civil Procedure Code, 1908 (CPC) — Section 60