High Courts15 Jul 1925
Ghurahu Das Vs Shakalraj Das
Allahabad High Court · AIR 1926 All 157
Criminal Procedure Code, 1898 (CrPC) — Section 133
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,575 of 5,023
High Courts15 Jul 1925
Dip Prakash and Others Vs Dwarka Prasad and Another
Allahabad High Court · (1925) 07 AHC CK 0006
High Courts14 Jul 1925Disposed Of
Bisheshar Prasad Pandey Vs Raghubir and Another
Allahabad High Court · (1925) 07 AHC CK 0038
High Courts10 Jul 1925Dismissed
Muhammad Yusuf Khan Vs Mahadeo Prasad
Allahabad High Court · AIR 1926 All 134
Transfer of Property Act, 1882 — Section 88
High Courts10 Jul 1925Allowed
Harihar Dat Vs Maksud Ali and Others
Allahabad High Court · (1925) 07 AHC CK 0039
High Courts10 Jul 1925Dismissed
Jagat Narain Lal and Another Vs Hawaldar and Others
Allahabad High Court · AIR 1926 All 158 : 90 Ind. Cas. 287
High Courts10 Jul 1925
Sultan Muhammad Khan and Others Vs Emperor
Allahabad High Court · AIR 1926 All 176 : 90 Ind. Cas. 926
Penal Code, 1860 (IPC) — Section 395
High Courts09 Jul 1925
Mutsaddi Lal Vs Bhagwan Das
Allahabad High Court · AIR 1926 All 172 : (1926) ILR (All) 164 : 90 Ind. Cas. 120
High Courts07 Jul 1925Disposed Of
Ganga Sahai and Others Vs Mukarram Ali Khan
Allahabad High Court · AIR 1926 All 361 : 97 Ind. Cas. 556
Provincial Insolvency Act, 1920 — Section 27
High Courts07 Jul 1925Allowed
Miran and Others Vs Emperor
Allahabad High Court · AIR 1926 All 168 : 92 Ind. Cas. 224
Penal Code, 1860 (IPC) — Section 147, 332
High Courts07 Jul 1925
Nathu Lal Vs Raghubir Singh and Others
Allahabad High Court · (1925) 07 AHC CK 0028
High Courts07 Jul 1925
Emperor Vs Param Sukh
Allahabad High Court · AIR 1926 All 147
Penal Code, 1860 (IPC) — Section 302
High Courts07 Jul 1925
Firm Mangal Chand-Paramsukh Das Vs Mt. Zainab Bibi and Another
Allahabad High Court · AIR 1926 All 177 : 90 Ind. Cas. 268
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts07 Jul 1925
Muhammad Rahim Vs Emperor
Allahabad High Court · AIR 1926 All 144
Penal Code, 1860 (IPC) — Section 323
High Courts06 Jul 1925Dismissed
Musammat Kishan Dei Vs Sheo Paltan
Allahabad High Court · (1926) ILR (All) 126 : 90 Ind. Cas. 358
High Courts06 Jul 1925Dismissed
Ram Harak Pathak Vs Emperor
Allahabad High Court · AIR 1926 All 57
Penal Code, 1860 (IPC) — Section 477
High Courts06 Jul 1925Disposed Of
Fateh Singh and Others Vs Gopal Narain Singh and Others
Allahabad High Court · (1925) 07 AHC CK 0027
High Courts06 Jul 1925
Ram Harakh Pathak Vs Emperor
Allahabad High Court · (1926) ILR (All) 140 : 90 Ind. Cas. 913
Penal Code, 1860 (IPC) — Section 30, 477