High Courts04 Jun 1925Disposed Of
Zahid Ali and Another Vs Sukhu Lonia and Others
Allahabad High Court · AIR 1926 All 87
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,578 of 5,023
High Courts02 Jun 1925Disposed Of
Kamlapati Punth and Others Vs Emperor
Allahabad High Court · (1926) ILR (All) 23 : 91 Ind. Cas. 51
Uttar Pradesh Panchayats Act, 1920 — Section 71
High Courts02 Jun 1925Disposed Of
Kamlapati Panth Vs Emperor
Allahabad High Court · AIR 1926 All 27
Penal Code, 1860 (IPC) — Section 323
High Courts01 Jun 1925Allowed
Shiam Lal Vs Radha Ballabh and Others
Allahabad High Court · AIR 1925 All 770 : (1926) ILR (All) 34
Transfer of Property Act, 1882 — Section 41
High Courts30 May 1925
Darbari Lal Vs Emperor
Allahabad High Court · AIR 1925 All 591
Penal Code, 1860 (IPC) — Section 354, 451, 454
High Courts29 May 1925Dismissed
Bhakta Shiromani alias Bachcha Vs Seetal Nath
Allahabad High Court · AIR 1925 All 680 : (1926) ILR (All) 31
High Courts29 May 1925Dismissed
Het Ram alias Udit Narain Vs Dat Prasad Singh
Allahabad High Court · AIR 1926 All 68
High Courts29 May 1925
Shiam Lal Vs Jotia
Allahabad High Court · AIR 1926 All 142
Limitation Act, 1963 — Article 132
High Courts29 May 1925
Dharamsala Lala Reoti Ram Vs Lachhman Prasad
Allahabad High Court · 89 Ind. Cas. 402
High Courts27 May 1925Allowed
Hafiz Zahur Ahmad and Another Vs Taslim-un-nissa and Another
Allahabad High Court · (1925) 05 AHC CK 0047
High Courts27 May 1925Allowed
Zorawar Singh and Others Vs Bhagwan Singh and Another
Allahabad High Court · (1925) 05 AHC CK 0031
High Courts26 May 1925Dismissed
Tufail Hasan Vs Muhamdi Begam
Allahabad High Court · (1926) ILR (All) 17
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 May 1925Dismissed
Bankey Lal Kapoor Vs Allahabad Bank Ltd.
Allahabad High Court · AIR 1926 All 47
Criminal Procedure Code, 1898 (CrPC) — Section 439
High Courts26 May 1925Dismissed
Mohamdi Begum Vs Tufail Hasan
Allahabad High Court · AIR 1926 All 20
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 May 1925
Musammat Mohamdi Begam Vs Tufail Hasan
Allahabad High Court · 92 Ind. Cas. 260
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts25 May 1925Dismissed
East Indian Railway Vs Brij Kishore
Allahabad High Court · (1925) 05 AHC CK 0013
High Courts22 May 1925Dismissed
Jagannath Prasad and Another Vs Jugul Kishore and Others
Allahabad High Court · AIR 1926 All 89 : (1926) ILR (All) 9
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 4
High Courts22 May 1925
Kashi Prasad and Another Vs Mathura Prasad and Others
Allahabad High Court · AIR 1926 All 145 : (1926) ILR (All) 6
High Courts22 May 1925
Jagamaya Dasi Vs Tulsa and Others
Allahabad High Court · AIR 1926 All 70 : (1926) ILR (All) 12
Transfer of Property Act, 1882 — Section 40