High Courts12 May 1925
Rudra Prasad Pande and Others Vs Mathura Prasad Pande and Others
Allahabad High Court · (1925) 05 AHC CK 0004
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,580 of 5,023
High Courts11 May 1925Allowed
Ganga Devi and Another Vs Ram Prasad and Others
Allahabad High Court · AIR 1925 All 551
High Courts11 May 1925Dismissed
Kulsum Bibi Vs Muhammad Ismail and Others
Allahabad High Court · (1925) 05 AHC CK 0022
High Courts08 May 1925Allowed
Sita Ram Vs Peare alias Alloo and Another
Allahabad High Court · (1925) 05 AHC CK 0046
High Courts08 May 1925Allowed
Har Bhajan Lal Vs Har Charan Lal and Another
Allahabad High Court · AIR 1925 All 539
High Courts08 May 1925
Sahu Banarsi Prasad and Others Vs Kuer Manmohan Lal and Others
Allahabad High Court · AIR 1926 All 119
High Courts08 May 1925
Ishwar Datt Upadhiya Vs Mahesh Datt Upadhiya and Another
Allahabad High Court · AIR 1925 All 747
High Courts08 May 1925
Iswar datt Upadhiya Vs Mahesh datt Upadhiya and Another
Allahabad High Court · 89 Ind. Cas. 114
High Courts07 May 1925Allowed
Ganga Chamar and Others Vs Bindesari Rai
Allahabad High Court · (1925) 05 AHC CK 0044
High Courts07 May 1925
Pirthi Nath and Another Vs Mt. Kunji Kunwar and Another
Allahabad High Court · AIR 1926 All 41
High Courts06 May 1925Disposed Of
Mahomed Mazhar Ali Vs Mt. Bijja Begam
Allahabad High Court · (1925) 05 AHC CK 0036
High Courts06 May 1925Dismissed
Mt. Saliman and Another Vs Abdul Aziz and Others
Allahabad High Court · AIR 1925 All 777
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts06 May 1925Allowed
Mohammad Mazhar Ali Vs Musammat Biggha Begam
Allahabad High Court · (1925) 05 AHC CK 0008
High Courts04 May 1925
Ram Charan Das Vs Emperor
Allahabad High Court · 88 Ind. Cas. 358
Criminal Procedure Code, 1898 (CrPC) — Section 476B