High Courts03 Dec 1925
Ganga Dhar-Baij Nath Vs Bombay-Baroda and Central India Railway
Allahabad High Court · (1926) ILR (All) 342 : 92 Ind. Cas. 522
Provincial Small Cause Courts Act, 1887 — Section 17
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,569 of 5,023
High Courts02 Dec 1925Dismissed
Firm Chandrabhan Prakashnath Vs East Indian Railway Company
Allahabad High Court · 92 Ind. Cas. 622
Railways Act, 1890 — Section 75, 80
High Courts02 Dec 1925Dismissed
Gokul Das and Others Vs Nathu
Allahabad High Court · (1925) 12 AHC CK 0039
High Courts02 Dec 1925
Chandrabhan Prakashnath Vs E.I. Ry. Co.
Allahabad High Court · AIR 1926 All 299
Railways Act, 1890 — Section 75Railways Act, 1890 — Section 75Railways Act, 1890 — Section 75
High Courts01 Dec 1925Dismissed
In Re: Musammat Durga Bai
Allahabad High Court · (1926) ILR (All) 300 : 92 Ind. Cas. 482
High Courts01 Dec 1925Dismissed
Maharaj Din and Others Vs Bhairon
Allahabad High Court · AIR 1926 All 290 : 92 Ind. Cas. 473
High Courts01 Dec 1925
Sheoram Singh and Others Vs Babu Singh and Others
Allahabad High Court · (1925) 12 AHC CK 0027
High Courts01 Dec 1925
Kalap Nath Vs Emperor
Allahabad High Court · AIR 1926 All 288 : 92 Ind. Cas. 591(1)
Police Act, 1861 — Section 34(4)Police Act, 1861 — Section 34(4)Police Act, 1861 — Section 34(4)
High Courts01 Dec 1925
Lalman and Another Vs Shiam Singh
Allahabad High Court · (1925) 12 AHC CK 0010
High Courts01 Dec 1925
Lalman and Another Vs Chaudhri Shiam Singh
Allahabad High Court · 92 Ind. Cas. 608
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5
High Courts30 Nov 1925Dismissed
Babu and Another Vs Emperor
Allahabad High Court · AIR 1926 All 276
Cattle Trespass Act, 1871 — Section 24Cattle Trespass Act, 1871 — Section 24Cattle Trespass Act, 1871 — Section 24
High Courts30 Nov 1925Dismissed
Narain Das and Another Vs Emperor
Allahabad High Court · (1925) 11 AHC CK 0037
High Courts30 Nov 1925Dismissed
B.B. and C.I. Railway Vs Gulabbhai Bhagwandas
Allahabad High Court · AIR 1926 All 296
High Courts30 Nov 1925
Indar Singh Vs Emperor
Allahabad High Court · AIR 1926 All 302
Penal Code, 1860 (IPC) — Section 406Penal Code, 1860 (IPC) — Section 406Penal Code, 1860 (IPC) — Section 406
High Courts30 Nov 1925
Atma Ram Vs Nanak Chand and Others
Allahabad High Court · AIR 1926 All 274
Civil Procedure Code, 1908 (CPC) — Section 151Civil Procedure Code, 1908 (CPC) — Section 151Civil Procedure Code, 1908 (CPC) — Section 151
High Courts30 Nov 1925
Babu and Others Vs Emperor
Allahabad High Court · 92 Ind. Cas. 697
Cattle Trespass Act, 1871 — Section 24
High Courts30 Nov 1925
The Bombay Baroda and Central India Railway Vs Gulabbhai Bhagwandas
Allahabad High Court · 92 Ind. Cas. 532
High Courts26 Nov 1925Allowed
Ram Saran Das Vs Girdhari Lal and Others
Allahabad High Court · (1925) 11 AHC CK 0048
High Courts26 Nov 1925Dismissed
Ganpat Rai Vs Firm Kani Ram-Munna Lal and Kedar Nath
Allahabad High Court · 92 Ind. Cas. 535
Presidency Towns Insolvency Act, 1909 — Section 32
High Courts25 Nov 1925Dismissed
Mt. Bittee Vs Kanhaiya Lal Misir
Allahabad High Court · (1925) 11 AHC CK 0047