High Courts25 Nov 1925Dismissed
Puncham Lal and Others Vs Muhammad Yaqub Khan and Others
Allahabad High Court · AIR 1926 All 294
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,570 of 5,023
High Courts25 Nov 1925Dismissed
Batuk Nath Vs Jugal Kishore and Another
Allahabad High Court · AIR 1926 All 285 : 92 Ind. Cas. 551
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts25 Nov 1925
Banwari Lal Vs Shalimar Paints, Colour and Varnish Co. Ltd.
Allahabad High Court · AIR 1926 All 554 : 94 Ind. Cas. 790
Civil Procedure Code, 1908 (CPC) — Section 35(A)
High Courts25 Nov 1925
Ata Husain Vs Mustafa Husain and Others
Allahabad High Court · (1925) 11 AHC CK 0022
High Courts25 Nov 1925
Pancham Lal and Others Vs Muhammad Yaqub Khan and Others
Allahabad High Court · 92 Ind. Cas. 558
High Courts25 Nov 1925
Sheikh Ata Husain Vs Syed Mustafa Husain and Another
Allahabad High Court · 92 Ind. Cas. 546
Civil Procedure Code, 1908 (CPC) — Section 145Contract Act, 1872 — Section 139
High Courts25 Nov 1925
Debi Bakhsh Vs Shambhu Dial and Another
Allahabad High Court · AIR 1926 All 384 : (1926) ILR (All) 281 : 94 Ind. Cas. 877
High Courts24 Nov 1925Dismissed
Ratan Mani Vs Hans Ram and Others
Allahabad High Court · 92 Ind. Cas. 450
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts24 Nov 1925Dismissed
Radha Kishun and Others Vs Kashi Nath
Allahabad High Court · AIR 1926 All 266
High Courts24 Nov 1925Dismissed
Muhammad Ibrahim Vs Ram Chandra (Vendee) and another (Receiver)
Allahabad High Court · AIR 1926 All 289
Provincial Insolvency Act, 1920 — Section 38Provincial Insolvency Act, 1920 — Section 38Provincial Insolvency Act, 1920 — Section 38
High Courts24 Nov 1925
Babu Radha Kishun and Others Vs Kashi Nath
Allahabad High Court · (1926) ILR (All) 276 : 92 Ind. Cas. 510
High Courts24 Nov 1925
Muhammad Ibrahim Vs Ram Chandra and Jagat Ram, Vakil
Allahabad High Court · (1926) ILR (All) 272 : 92 Ind. Cas. 514
Provincial Insolvency Act, 1920 — Section 61(6)
High Courts19 Nov 1925Disposed Of
Mumtaz Ali Vs Allah Banda
Allahabad High Court · (1925) 11 AHC CK 0054
High Courts18 Nov 1925Dismissed
Emperor Vs Musammat Kesar
Allahabad High Court · 92 Ind. Cas. 591
Criminal Procedure Code, 1898 (CrPC) — Section 562
High Courts18 Nov 1925Dismissed
Jalal Uddin Vs Emperor
Allahabad High Court · (1926) ILR (All) 264 : 92 Ind. Cas. 857
Criminal Procedure Code, 1898 (CrPC) — Section 197(1)Government of India Act, 1915 — Section 96B(2)Penal Code, 1860 (IPC) — Section 161
High Courts18 Nov 1925
Emperor Vs Mt. Kesar
Allahabad High Court · AIR 1926 All 226
Penal Code, 1860 (IPC) — Section 309
High Courts18 Nov 1925
Jalaluddin Vs Emperor
Allahabad High Court · AIR 1926 All 271
Penal Code, 1860 (IPC) — Section 161Penal Code, 1860 (IPC) — Section 161Penal Code, 1860 (IPC) — Section 161
High Courts17 Nov 1925Dismissed
Muhammad Zakaria Vs Kishun Narain and Others
Allahabad High Court · AIR 1926 All 268
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts17 Nov 1925Allowed
Lallan Misir and Others Vs Ram Rachchha
Allahabad High Court · AIR 1926 All 242 : (1926) ILR (All) 258
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts17 Nov 1925
Mirza Muhammad Zakaria Vs B. Kishun Narain and Muhammad Hafiz and Others
Allahabad High Court · (1926) ILR (All) 260 : 92 Ind. Cas. 644
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 47