Criminal Procedure Code, 1898 (CrPC) — Section 160Criminal Procedure Code, 1898 (CrPC) — Section 160Criminal Procedure Code, 1898 (CrPC) — Section 160

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High Courts12 Nov 1925Dismissed

Narain Das and Others Vs Sheo Din and Another

Allahabad High Court · (1925) 11 AHC CK 0031

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High Courts11 Nov 1925Allowed

Binda Prasad and Another Vs Raj Ballabh Sahai

Allahabad High Court · AIR 1926 All 220 : (1926) ILR (All) 245

Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts10 Nov 1925Allowed

Krishna Gopal Vs Emperor

Allahabad High Court · 92 Ind. Cas. 589

Arms Act, 1959 — Section 19

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High Courts10 Nov 1925

Gopal Das Vs Baij Nath and Others

Allahabad High Court · (1925) 11 AHC CK 0004

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High Courts09 Nov 1925Allowed

Qazi Fariduddin Vs Emperor and Others

Allahabad High Court · AIR 1926 All 295 : 94 Ind. Cas. 894

Penal Code, 1860 (IPC) — Section 380Penal Code, 1860 (IPC) — Section 380Penal Code, 1860 (IPC) — Section 380

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High Courts09 Nov 1925

Ram Rup Agrahri and Others Vs Naik Ram

Allahabad High Court · (1925) 11 AHC CK 0001

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High Courts06 Nov 1925Allowed

Faujdar Mahto and Another Vs King-Emperor

Allahabad High Court · AIR 1926 All 261

Criminal Procedure Code, 1898 (CrPC) — Section 233

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High Courts06 Nov 1925Dismissed

Beni Ram Vs King-Emperor

Allahabad High Court · AIR 1926 All 237

Penal Code, 1860 (IPC) — Section 500

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High Courts06 Nov 1925

Banwari Lal Vs Jhunka

Allahabad High Court · AIR 1926 All 229 : 92 Ind. Cas. 454

Civil Procedure Code, 1908 (CPC) — Section 115Criminal Procedure Code, 1898 (CrPC) — Section 439, 476

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High Courts06 Nov 1925

Beni Ram Vs Emperor through Hira Lal

Allahabad High Court · 92 Ind. Cas. 694

Penal Code, 1860 (IPC) — Section 500

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High Courts06 Nov 1925

Faujdar Mahto and Another Vs Emperor

Allahabad High Court · (1926) ILR (All) 236 : 91 Ind. Cas. 815

Criminal Procedure Code, 1898 (CrPC) — Section 234, 235

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High Courts05 Nov 1925

Ram Nath Vs King-Emperor

Allahabad High Court · (1925) 11 AHC CK 0020

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High Courts04 Nov 1925Dismissed

Chhidda and Others Vs King-Emperor

Allahabad High Court · (1925) 11 AHC CK 0040

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High Courts04 Nov 1925

Chhidda and Others Vs Emperor

Allahabad High Court · 92 Ind. Cas. 463

Penal Code, 1860 (IPC) — Section 149, 323

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