High Courts11 Dec 1925
The Allahabad Bank Ld. Vs Bhagwan Das Johari and Others
Allahabad High Court · (1925) 12 AHC CK 0009
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,568 of 5,023
High Courts11 Dec 1925
Jagrup Singh Vs Indrasan Pande and Others
Allahabad High Court · (1925) 12 AHC CK 0006
High Courts11 Dec 1925
Bahora Sri Kishen and Another Vs Kunwar Chandra Sekhar Baksh Singh and Others
Allahabad High Court · 92 Ind. Cas. 353
Uttar Pradesh Land Revenue Act, 1901 — Section 114
High Courts10 Dec 1925Disposed Of
Shanker Vs Emperor
Allahabad High Court · AIR 1926 All 318
Penal Code, 1860 (IPC) — Section 454Penal Code, 1860 (IPC) — Section 454Penal Code, 1860 (IPC) — Section 454
High Courts10 Dec 1925Dismissed
Lallu Singh Vs Gur Narain
Allahabad High Court · (1925) 12 AHC CK 0035
High Courts10 Dec 1925
B. Bandhu Singh Vs The Kayastha Trading and Banking Corporation Under Liquidation, Gorakbpur and Sri Kalwar
Allahabad High Court · 93 Ind. Cas. 295
Limitation Act, 1963 — Section 20
High Courts10 Dec 1925
Bandhu Singh Vs Kayastha Trading and Banking Corporation and Another
Allahabad High Court · AIR 1926 All 329
Limitation Act, 1963 — Section 20Limitation Act, 1963 — Section 20Limitation Act, 1963 — Section 20
High Courts10 Dec 1925Dismissed
Lallu Singh Vs Rai Bahadur Pandit Gur Narain
Allahabad High Court · (1925) 12 AHC CK 0001
High Courts09 Dec 1925Dismissed
Mehtab Rai and Another Vs Emperor
Allahabad High Court · AIR 1926 All 321 : (1926) ILR (All) 603
Penal Code, 1860 (IPC) — Section 251Penal Code, 1860 (IPC) — Section 251Penal Code, 1860 (IPC) — Section 251
High Courts07 Dec 1925
Mulai Rai Vs Emperor
Allahabad High Court · AIR 1926 All 277 : 92 Ind. Cas. 863
Penal Code, 1860 (IPC) — Section 190Penal Code, 1860 (IPC) — Section 190Penal Code, 1860 (IPC) — Section 190
High Courts03 Dec 1925Dismissed
Sheikh Muhammad Ismail Vs Vahiduddin
Allahabad High Court · 92 Ind. Cas. 503
High Courts03 Dec 1925Dismissed
Abdul Majid Vs Wahidullah
Allahabad High Court · AIR 1926 All 284 : 92 Ind. Cas. 496
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9
High Courts03 Dec 1925Disposed Of
Muhammad Afzal Vs Muhammad Mahmud and Others
Allahabad High Court · AIR 1926 All 327
High Courts03 Dec 1925Dismissed
Pearey Lal Vs The Allahabad Bank Ltd. and Babu Baijnath Prasad and Another
Allahabad High Court · 92 Ind. Cas. 14
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58, 47Provincial Insolvency Act, 1920 — Section 50
High Courts03 Dec 1925
Ghissu Vs Amir Ali Khan
Allahabad High Court · AIR 1926 All 604 : 92 Ind. Cas. 555
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 25
High Courts03 Dec 1925Dismissed
Peary Lal Vs Allahabad Bank Ltd.
Allahabad High Court · AIR 1926 All 244
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts03 Dec 1925Disposed Of
Maulvi Muhammad Afzal Vs Maulvi Muhammad Mahmud and Others
Allahabad High Court · 92 Ind. Cas. 840
High Courts03 Dec 1925
Ganga Dhar Baij Nath Vs Bombay, Baroda and Central India Railway
Allahabad High Court · (1925) 12 AHC CK 0026