High Courts08 Jan 1926
Param Sukh and Another Vs Dambar and Another
Allahabad High Court · AIR 1927 All 102
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,566 of 5,023
High Courts07 Jan 1926Dismissed
Raghubir Singh and Others Vs Nathu Mal
Allahabad High Court · 92 Ind. Cas. 1013
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 109(c)
High Courts06 Jan 1926Dismissed
Bishunath Vs Munna Lal and Others
Allahabad High Court · AIR 1926 All 326
High Courts06 Jan 1926Dismissed
Secretary of State Vs Firm Imperial Metal Works
Allahabad High Court · AIR 1926 All 214
High Courts06 Jan 1926Dismissed
Chotey Lal Vs Girraj Kishore and Another
Allahabad High Court · AIR 1926 All 359 : (1926) ILR (All) 332
High Courts06 Jan 1926Dismissed
Wahiduddin Ahmad Khan Vs Mt. Shamsunnissa Begam
Allahabad High Court · AIR 1926 All 378
High Courts06 Jan 1926Disposed Of
Baldeo Kurmi Vs Kashi Chamar and Another
Allahabad High Court · (1926) 01 AHC CK 0012
High Courts06 Jan 1926Disposed Of
(Hakim) Mohammad Ilyas Vs Hari Ram and Others
Allahabad High Court · AIR 1926 All 344
High Courts05 Jan 1926Dismissed
East Indian Railway Vs Firm Baldeo Gutain
Allahabad High Court · (1926) 01 AHC CK 0032
High Courts05 Jan 1926
G.I.P. Railway and Another Vs Kunj Behari Lal Sharma
Allahabad High Court · (1926) 01 AHC CK 0007
High Courts05 Jan 1926
The Secretary of State for India in Council and Another Vs Firm Makundi Lal Hoti Lal
Allahabad High Court · 96 Ind. Cas. 349
High Courts04 Jan 1926Dismissed
Lala Jai Narain Vs Jafar Beg and Another
Allahabad High Court · (1926) ILR (All) 353 : 92 Ind. Cas. 1017
High Courts04 Jan 1926Dismissed
Jai Narain Vs Jafar Beg and Another
Allahabad High Court · AIR 1926 All 324
High Courts23 Dec 1925Dismissed
Pati Ram Vs Har Dayal and Others
Allahabad High Court · AIR 1927 All 118
High Courts23 Dec 1925
Chitar Mal Vs Panchu Lal and Others
Allahabad High Court · AIR 1926 All 392 : (1926) ILR (All) 348
Limitation Act, 1963 — Section 10
High Courts22 Dec 1925Disposed Off
Puran and Another Vs Emperor
Allahabad High Court · (1925) 12 AHC CK 0046
High Courts22 Dec 1925
Ram Badan Upadhiya and Another Vs Sankatha Misra and Others
Allahabad High Court · (1925) 12 AHC CK 0012
High Courts21 Dec 1925
Emperor Vs Bhirgu Singh
Allahabad High Court · AIR 1927 All 122 : (1927) ILR (All) 205
Penal Code, 1860 (IPC) — Section 174