High Courts18 Feb 1926
Om Prakash and Another Vs Moti Ram
Allahabad High Court · (1926) 02 AHC CK 0012
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,564 of 5,023
High Courts17 Feb 1926Dismissed
L. Mewaram Vs Seth Ram Gopal and Lala Hotilal and Others
Allahabad High Court · (1926) 02 AHC CK 0043
High Courts17 Feb 1926Dismissed
Kharag Singh and Others Vs Kiddha
Allahabad High Court · AIR 1926 All 667
High Courts17 Feb 1926Dismissed
Parabhans Pande Vs Sheodarshan Singh
Allahabad High Court · AIR 1926 All 685 : (1926) ILR (All) 397
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts15 Feb 1926Dismissed
Chain Sukh Vs Ram Sarup and Others
Allahabad High Court · (1926) 02 AHC CK 0004
High Courts10 Feb 1926Dismissed
Chandan and Others Vs Emperor
Allahabad High Court · (1926) 02 AHC CK 0001
High Courts09 Feb 1926Disposed Of
Hira Lal Vs Tikam Singh
Allahabad High Court · AIR 1926 All 401 : 94 Ind. Cas. 1
High Courts09 Feb 1926Dismissed
Majid Husain and Others Vs Kurban Ali and Others
Allahabad High Court · AIR 1926 All 412
High Courts08 Feb 1926Dismissed
Muhammad Nasir Vs Roshan and Others
Allahabad High Court · AIR 1926 All 479
High Courts08 Feb 1926Dismissed
Munshi Muhammad Nasir Vs Roshan and Others
Allahabad High Court · 95 Ind. Cas. 268
High Courts08 Feb 1926
Lala Suraj Prasad Vs B. Maheshwari Prasad
Allahabad High Court · 96 Ind. Cas. 276
Evidence Act, 1872 — Section 92
High Courts06 Feb 1926
Jai Chand Rai and Another Vs Jambu Das and Another
Allahabad High Court · AIR 1926 All 427
High Courts05 Feb 1926Dismissed
Jangi Lal Vs Mata Badal Singh and Others
Allahabad High Court · (1926) 02 AHC CK 0023
High Courts05 Feb 1926Allowed
Charan Singh and Others Vs Ganeshi Lal
Allahabad High Court · AIR 1926 All 352 : 94 Ind. Cas. 1048
High Courts04 Feb 1926Dismissed
Shiam Sunder Vs Surtha Singh and Others
Allahabad High Court · (1926) 02 AHC CK 0021
High Courts03 Feb 1926Dismissed
Suraj Mal and Another Vs Mt. Chhote
Allahabad High Court · AIR 1926 All 411 : 94 Ind. Cas. 1003
High Courts03 Feb 1926
Mohammad Yusuf Vs Musammat Amtul Habib
Allahabad High Court · 95 Ind. Cas. 31
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts02 Feb 1926Disposed Of
Sheoraj Singh Vs Emperor
Allahabad High Court · (1926) 02 AHC CK 0019