High Courts08 Mar 1926
Shiva Prasad Vs Shambhu Prasad and Others
Allahabad High Court · AIR 1926 All 450 : 94 Ind. Cas. 246
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,562 of 5,023
High Courts08 Mar 1926
Mohsham Ali Khan Vs Mulu
Allahabad High Court · AIR 1927 All 37 : (1926) ILR (All) 551 : 94 Ind. Cas. 347
High Courts08 Mar 1926
Radha Kant Shukul Vs Butai Misir and Others
Allahabad High Court · 94 Ind. Cas. 922
Limitation Act, 1963 — Section 7
High Courts05 Mar 1926Disposed Of
Ram Bahadur Singh Vs Muneshar Chamar
Allahabad High Court · AIR 1926 All 725 : 97 Ind. Cas. 241
High Courts05 Mar 1926Dismissed
Partap Narain Singh and Others Vs Ram Kumar Singh and Others
Allahabad High Court · AIR 1926 All 453 : 94 Ind. Cas. 944
High Courts05 Mar 1926
Jhabba Singh Vs Chhajjoo
Allahabad High Court · AIR 1926 All 445 : 94 Ind. Cas. 169
High Courts04 Mar 1926Dismissed
Ram Chandra Naick and Others Vs Syed Nazar Ali
Allahabad High Court · 94 Ind. Cas. 390
Limitation Act, 1963 — Article 182
High Courts04 Mar 1926Dismissed
Shaukat Ali Vs Mt. Shakila Bano
Allahabad High Court · AIR 1926 All 492 : 94 Ind. Cas. 78
High Courts04 Mar 1926Dismissed
Chunni Singh Vs Lakshpat Singh
Allahabad High Court · (1926) 03 AHC CK 0020
High Courts03 Mar 1926Dismissed
Bohra Natha Mal Vs Jhunai Lal
Allahabad High Court · (1926) 03 AHC CK 0071
High Courts03 Mar 1926Dismissed
Maru Vs Hanso and Others
Allahabad High Court · AIR 1926 All 413 : (1926) ILR (All) 489 : (1926) ILR (All) 485 : 95 Ind. Cas. 543
High Courts03 Mar 1926Dismissed
Narender Singh and Another Vs Chatrapal Singh and Others
Allahabad High Court · AIR 1926 All 437 : 94 Ind. Cas. 340
High Courts02 Mar 1926Dismissed
Mata Ghulam Singh Vs Chhatar Singh
Allahabad High Court · AIR 1926 All 422
High Courts02 Mar 1926Dismissed
Hari Chand Rai Vs Moti Ram
Allahabad High Court · (1926) 03 AHC CK 0046
High Courts02 Mar 1926Dismissed
Taj Bahadur Vs Narayan Prasad and Others
Allahabad High Court · AIR 1926 All 439
High Courts02 Mar 1926Dismissed
Ram Devi and Others Vs Ganeshi Lal and Others
Allahabad High Court · (1926) 03 AHC CK 0030
High Courts02 Mar 1926
Raj Bahadur Vs Narayan Prasad and Others
Allahabad High Court · (1926) ILR (All) 422 : 94 Ind. Cas. 157
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Feb 1926
Bachhan Vs Municipal Board of Mirzapur
Allahabad High Court · AIR 1926 All 423 : (1926) ILR (All) 412 : 94 Ind. Cas. 951