High Courts25 Feb 1926Dismissed
Yad Ram Vs Emperor
Allahabad High Court · 94 Ind. Cas. 359
Penal Code, 1860 (IPC) — Section 147, 149, 302
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,563 of 5,023
High Courts25 Feb 1926Allowed
Chaturi Lal Vs Lakhmi Chand and Others
Allahabad High Court · (1926) 02 AHC CK 0024
High Courts25 Feb 1926Disposed Of
Kalwa and Others Vs Emperor
Allahabad High Court · AIR 1926 All 377 : (1926) ILR (All) 409 : 95 Ind. Cas. 74
High Courts24 Feb 1926Disposed Of
Khatun Bibi Vs Rajjab
Allahabad High Court · AIR 1926 All 615 : 94 Ind. Cas. 224
High Courts23 Feb 1926Allowed
Ramdeo Vs Sheo Naik and Others
Allahabad High Court · AIR 1926 All 465 : 94 Ind. Cas. 190
High Courts23 Feb 1926Dismissed
Gauri and Others Vs Mangla and Others
Allahabad High Court · AIR 1926 All 463 : 94 Ind. Cas. 442
High Courts23 Feb 1926Dismissed
Sital Prasad Singh and Others Vs Janki and Another
Allahabad High Court · AIR 1926 All 563 : 94 Ind. Cas. 210
High Courts23 Feb 1926
Mohammad Rashid Khan Arzoo Vs Emperor through Sarwar Husain
Allahabad High Court · AIR 1926 All 466
High Courts23 Feb 1926Dismissed
Jagdish Prasad Vs Raghubir and Others
Allahabad High Court · AIR 1926 All 462 : 94 Ind. Cas. 336
High Courts22 Feb 1926Allowed
Dharam Singh and Others Vs Bakhshi
Allahabad High Court · AIR 1926 All 425 : 94 Ind. Cas. 315
High Courts22 Feb 1926Dismissed
Mulchand Nemi Chand Vs Basdeo Ram Sarup
Allahabad High Court · AIR 1926 All 695 : (1926) ILR (All) 404 : 94 Ind. Cas. 425
High Courts22 Feb 1926
In Re: Ahmad Ashrab, Vakil
Allahabad High Court · AIR 1927 All 45
Criminal Procedure Code, 1898 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 193
High Courts19 Feb 1926Dismissed
Girdhari Lal Vs Ram Charan Lal
Allahabad High Court · AIR 1926 All 331 : 94 Ind. Cas. 613
High Courts19 Feb 1926Dismissed
Damodar Das Vs Muhammad Ismail
Allahabad High Court · AIR 1926 All 419
High Courts18 Feb 1926Allowed
Dulli Vs Mangli and Others
Allahabad High Court · (1926) 02 AHC CK 0034
High Courts18 Feb 1926Dismissed
Mathura Prasad Vs Municipal Board
Allahabad High Court · 94 Ind. Cas. 136
Uttar Pradesh Municipalities Act, 1916 — Section 307(6), 307(b)