High Courts16 Mar 1926Dismissed
Collector of Bareilly Vs Sultan Ahmad Khan
Allahabad High Court · (1926) 03 AHC CK 0064
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,561 of 5,023
High Courts16 Mar 1926Dismissed
Bhagwat Singh and Others Vs Emperor
Allahabad High Court · AIR 1926 All 403 : (1926) ILR (All) 501
High Courts16 Mar 1926
Ram Sahai Vs Madan Lal Kanhaiya Lal and Others
Allahabad High Court · (1926) 03 AHC CK 0001
High Courts15 Mar 1926Dismissed
Hukum Singh Vs Emperor
Allahabad High Court · 94 Ind. Cas. 889
Penal Code, 1860 (IPC) — Section 174
High Courts15 Mar 1926Dismissed
King-Emperor Vs Ram Narain
Allahabad High Court · (1926) 03 AHC CK 0044
High Courts15 Mar 1926
Deoki Koeri Vs Emperor
Allahabad High Court · AIR 1926 All 405 : (1926) ILR (All) 496 : 95 Ind. Cas. 287
High Courts15 Mar 1926Disposed Of
Deonath Singh and Others Vs Tilakdhari Singh and Others
Allahabad High Court · AIR 1926 All 420 : 94 Ind. Cas. 463
High Courts12 Mar 1926Dismissed
Shanker Ban Vs Ram Deo and Others
Allahabad High Court · (1926) 03 AHC CK 0058
High Courts12 Mar 1926Allowed
Gopal Ram and Others Vs Lachmi Misir and Others
Allahabad High Court · (1926) 03 AHC CK 0051
High Courts12 Mar 1926Dismissed
Ranjit Singh Vs Bhagwati Singh and Another
Allahabad High Court · AIR 1926 All 467 : (1926) ILR (All) 491 : 94 Ind. Cas. 397
High Courts12 Mar 1926
Collector of Moradabad Vs Mohammad Hidayat Ali
Allahabad High Court · AIR 1926 All 449 : (1926) ILR (All) 554 : 94 Ind. Cas. 505 : (1926) 24 LW 394
High Courts11 Mar 1926Dismissed
Ram Chand Vs Shiama and Others
Allahabad High Court · AIR 1926 All 682
North Western Provinces and Oudh Land Revenue Act, 1901 — Section 57North Western Provinces Tenancy Act, 1901 — Section 199
High Courts11 Mar 1926Disposed Of
Ganga Bakhsh Singh and Others Vs Chhinggi Lal
Allahabad High Court · AIR 1926 All 469
High Courts10 Mar 1926Dismissed
Radha Kishen and Another Vs Master Sital Prasad
Allahabad High Court · 94 Ind. Cas. 465
High Courts10 Mar 1926Disposed Of
Baldeo Vs Nabi Ahmed Khan and Another
Allahabad High Court · AIR 1926 All 754
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts09 Mar 1926Dismissed
Mt. Sahodra and Another Vs Bhagwan Das
Allahabad High Court · AIR 1926 All 473 : 94 Ind. Cas. 482
High Courts09 Mar 1926
Babu Lal Vs Janak Dulari and Another
Allahabad High Court · AIR 1926 All 681 : (1926) ILR (All) 429 : 94 Ind. Cas. 454
High Courts08 Mar 1926Allowed
Abdul Ali Khan and Another Vs Muhammad Ismail
Allahabad High Court · AIR 1926 All 638 : (1926) ILR (All) 548 : 95 Ind. Cas. 970
High Courts08 Mar 1926Dismissed
Sheo Darshan Singh Vs Beni Chaudhri and Others
Allahabad High Court · AIR 1926 All 424 : (1926) ILR (All) 425 : 87 Ind. Cas. 585