High Courts07 Apr 1926
Nand Kishore Vs Badan Singh
Allahabad High Court · AIR 1926 All 575 : (1926) ILR (All) 568 : 95 Ind. Cas. 578
Civil Procedure Code, 1908 (CPC) — Section 70(1)
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,559 of 5,023
High Courts06 Apr 1926Dismissed
Baldeo Sahai and Another Vs B.B. and C.I. Railway and Another
Allahabad High Court · (1926) 04 AHC CK 0024
High Courts06 Apr 1926Dismissed
Municipal Board of Benares Vs Behari Lal and Brothers
Allahabad High Court · AIR 1926 All 538 : (1926) ILR (All) 560 : 95 Ind. Cas. 1030
High Courts02 Apr 1926Dismissed
Gopal and Others Vs Collector of Aligarh and Others
Allahabad High Court · (1926) 04 AHC CK 0043
High Courts01 Apr 1926Dismissed
Chhote Lal Vs Bansidhar and Another
Allahabad High Court · AIR 1926 All 653 : 95 Ind. Cas. 998
Transfer of Property Act, 1882 — Section 101, 74
High Courts01 Apr 1926Dismissed
Basawan Dube Vs Anpurna Kunwar
Allahabad High Court · AIR 1926 All 509 : 95 Ind. Cas. 46
High Courts30 Mar 1926Dismissed
Gokul Kalwar Vs Chandar Sekhar and Others
Allahabad High Court · (1926) 03 AHC CK 0065
High Courts28 Mar 1926Dismissed
Bhagwat Das and Others Vs Chhedi Koeri and Another
Allahabad High Court · (1926) 03 AHC CK 0034
High Courts26 Mar 1926Disposed Off
Emperor Vs Barhma Singh
Allahabad High Court · 97 Ind. Cas. 361
Criminal Procedure Code, 1898 (CrPC) — Section 341
High Courts26 Mar 1926Disposed Of
Ram Sughar Rai and Another Vs Dharam Raj Singh and Others
Allahabad High Court · AIR 1926 All 555 : 95 Ind. Cas. 959
Limitation Act, 1963 — Section 5
High Courts26 Mar 1926Disposed Of
Ram Autar Chaudhuri and Others Vs Kashi Chaudhuri and Others
Allahabad High Court · AIR 1926 All 544 : 95 Ind. Cas. 48
High Courts26 Mar 1926Disposed Of
Babuna Koer and Another Vs Bechchu Tewari and Others
Allahabad High Court · AIR 1926 All 531
High Courts26 Mar 1926
Balaghat Husain Vs Abid Bakhsh and Others
Allahabad High Court · AIR 1927 All 225(1) : 95 Ind. Cas. 1
Evidence Act, 1872 — Section 91
High Courts26 Mar 1926Allowed
Tula Ram and Another Vs Bhola Singh and Others
Allahabad High Court · (1926) 03 AHC CK 0003
High Courts25 Mar 1926Allowed
Sahu Nand Kishore Vs Lala Shadi Ram and Others
Allahabad High Court · (1926) 03 AHC CK 0072
High Courts25 Mar 1926Dismissed
(Shah Muhammad) Habibul Rahman Vs Syed Abdul Hai and Another
Allahabad High Court · AIR 1926 All 521
High Courts25 Mar 1926Dismissed
Saklu Chaudhari and Another Vs Harbansdeo Rai
Allahabad High Court · AIR 1926 All 660 : 95 Ind. Cas. 26
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts25 Mar 1926Dismissed
(Sahu) Nand Kishore Vs Shadi Ram and Others
Allahabad High Court · (1926) 03 AHC CK 0025
High Courts25 Mar 1926
Shah Mohammad Habibul Rahman Vs Syed Abdul Hai and Another
Allahabad High Court · 95 Ind. Cas. 208
Pensions Act, 1871 — Section 7