High Courts23 Apr 1926Dismissed
Balram Dikshit Vs King-Emperor
Allahabad High Court · AIR 1926 All 562 : 95 Ind. Cas. 765
Criminal Procedure Code, 1898 (CrPC) — Section 157Penal Code, 1860 (IPC) — Section 216
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,558 of 5,023
High Courts22 Apr 1926Dismissed
Gopal and Others Vs The Collector of Aligarh and Chunna and Another
Allahabad High Court · (1926) 04 AHC CK 0044
High Courts22 Apr 1926Dismissed
Gauri Shankar Misir Vs Kamla Prasad Misir and Others
Allahabad High Court · (1926) 04 AHC CK 0041
High Courts22 Apr 1926Dismissed
Tulshi Singh and Another Vs Sheosaran Rai and Others
Allahabad High Court · AIR 1926 All 678
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts22 Apr 1926Dismissed
Gaure Shankar Misir Vs Kamla Prasad Misir and Others
Allahabad High Court · AIR 1926 All 645
High Courts22 Apr 1926Allowed
Badri Prasad Vs Chokhey Lal
Allahabad High Court · AIR 1926 All 406 : (1926) ILR (All) 510 : 95 Ind. Cas. 828
High Courts20 Apr 1926Dismissed
Baij Nath Vs Banwari Lal
Allahabad High Court · 95 Ind. Cas. 965
Civil Procedure Code, 1908 (CPC) — Section 65
High Courts20 Apr 1926Dismissed
Tikam Singh and Others Vs Hargobind
Allahabad High Court · AIR 1926 All 574 : 95 Ind. Cas. 854
High Courts20 Apr 1926
Mahadeo Kasaudhan Vs Gaya Din Kasaudhan and Another
Allahabad High Court · 96 Ind. Cas. 184
High Courts19 Apr 1926Dismissed
Chaudhari Raghubans Narain Singh Vs Manphal Singh and Others
Allahabad High Court · 95 Ind. Cas. 382
High Courts19 Apr 1926Allowed
Ajudhia Prasad Vs Mathura Prasad
Allahabad High Court · (1926) 04 AHC CK 0035
High Courts16 Apr 1926Allowed
Kedar Nath Vs Har Govind
Allahabad High Court · AIR 1926 All 605 : 95 Ind. Cas. 913
Contract Act, 1872 — Section 73General Clauses Act, 1897 — Section 3(2)Limitation Act, 1963 — Section 24
High Courts13 Apr 1926Dismissed
Panna Lal and Others Vs Roshan Lal
Allahabad High Court · AIR 1927 All 109
Uttar Pradesh Land Revenue Act, 1901 — Section 36
High Courts13 Apr 1926
Lala Johari Mal and Others Vs Chandra Sen and Another
Allahabad High Court · 95 Ind. Cas. 798
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts08 Apr 1926Disposed Of
Raja Ram Vs Chhadammi Lal and Another
Allahabad High Court · (1926) 04 AHC CK 0030
High Courts08 Apr 1926
Prem Behari Lal Vs S.B. Billimoria and Co.
Allahabad High Court · AIR 1926 All 524 : (1926) ILR (All) 503 : 95 Ind. Cas. 570
High Courts08 Apr 1926
Maharaj Mathura Prasad Vs Kodari
Allahabad High Court · 95 Ind. Cas. 558
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts08 Apr 1926
Babu Ram Vs Badri Das and Another
Allahabad High Court · (1926) 04 AHC CK 0001
High Courts07 Apr 1926Disposed Of
Mohamed Sher Khan and Others Vs Chamman Khan and Another
Allahabad High Court · (1926) 04 AHC CK 0015