High Courts14 May 1926Dismissed
Moti Shah Vs Ghandharp Singh
Allahabad High Court · (1926) 05 AHC CK 0035
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,556 of 5,023
High Courts14 May 1926
Kasumari Das Vs Makku and Others
Allahabad High Court · AIR 1927 All 227 : (1927) ILR (All) 1
Succession Certificate Act, 1889 — Section 4
High Courts14 May 1926Dismissed
Sheobaran Singh Vs Nirotam Singh and Others
Allahabad High Court · (1926) 05 AHC CK 0007
High Courts13 May 1926Dismissed
Lalta Prasad and Another Vs Rohilkhand and Kamaun Railway
Allahabad High Court · (1926) 05 AHC CK 0037
High Courts13 May 1926
Mahtab Singh Vs Hub Lal and Another
Allahabad High Court · (1926) 05 AHC CK 0016
High Courts12 May 1926Dismissed
Partab Singh and Others Vs Emperor
Allahabad High Court · AIR 1926 All 705
High Courts12 May 1926Dismissed
(Syed) Sibt Mohammad Vs Mohammad Hameed and Others
Allahabad High Court · (1926) 05 AHC CK 0015
High Courts12 May 1926Dismissed
Musammat Daulat Bibi and Others Vs B. Gajadhar Prasad Singh and Others
Allahabad High Court · (1926) 05 AHC CK 0005
High Courts12 May 1926
Deo Nandan Singh and Another Vs Har Shanker Prasad Shukul and Another
Allahabad High Court · 96 Ind. Cas. 172
High Courts11 May 1926Allowed
Kunwar Kalyan Vs Mehin Lal Kamdar and Others
Allahabad High Court · 96 Ind. Cas. 564
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2
High Courts11 May 1926
(Kunwar) Kalyan Vs Mehin Lal Kamdar and Others
Allahabad High Court · AIR 1926 All 729
High Courts11 May 1926
Rajendra Kisor Saran Singh Vs Dr. Ibrahim Husain and Others
Allahabad High Court · (1926) 05 AHC CK 0009
High Courts07 May 1926Allowed
Mt. Qudrat-Un-Nissa Bibi Vs Abdul Rashid and Another
Allahabad High Court · (1926) 05 AHC CK 0059
High Courts07 May 1926Dismissed
Salimuddin Vs Saiduddin and Others
Allahabad High Court · AIR 1926 All 674
High Courts06 May 1926Dismissed
B. Bharat Indo and Others Vs Bachchan Lal and Another
Allahabad High Court · AIR 1926 All 692
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts05 May 1926Dismissed
Firm Sundar Lal Kapoor Chand Vs Firm Bawan Prasad Kamta Prasad
Allahabad High Court · 96 Ind. Cas. 694
High Courts05 May 1926Allowed
Kamta Prasad and Another Vs Ram Ratan Puri
Allahabad High Court · (1926) 05 AHC CK 0034
High Courts05 May 1926
Musammat Bhagwati Devi Vs Sanker Lal and Another
Allahabad High Court · 95 Ind. Cas. 649
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts04 May 1926Dismissed
G.I.P. Railway Vs Mahadeo Ram Badridas
Allahabad High Court · AIR 1926 All 585
Civil Procedure Code, 1908 (CPC) — Section 80