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Allahabad High Court judgments

1,00,452 judgments · page 4,554 of 5,023

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High Courts31 May 1926

Mewa Ram Vs Ram Gopal and Others

Allahabad High Court · (1926) 05 AHC CK 0017

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High Courts31 May 1926

In Re: Abdul Hasan Jauhar and Another

Allahabad High Court · (1926) 05 AHC CK 0001

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High Courts28 May 1926Dismissed

In Re: Kekri Press Company Ltd.

Allahabad High Court · (1926) ILR (All) 709 : 96 Ind. Cas. 753

Companies Act, 1956 — Section 12
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High Courts28 May 1926Dismissed

Mahadeo Prasad Vs Shyam Sunder and Others

Allahabad High Court · (1926) 05 AHC CK 0054

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High Courts28 May 1926Disposed Of

Bhajan Lal Vs Kedar Nath

Allahabad High Court · AIR 1926 All 733 : (1926) ILR (All) 696

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High Courts28 May 1926Dismissed

Bijai Saran Sahi and Others Vs Deo Kishen Prasad Bahadur Sahi and Others

Allahabad High Court · (1926) 05 AHC CK 0045

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High Courts28 May 1926Dismissed

In Re: Kekri Press Co. Ltd.

Allahabad High Court · AIR 1926 All 649

Companies Act, 1913 — Section 12
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High Courts28 May 1926

Piarey Lal Vs Ram Chandra

Allahabad High Court · (1926) 05 AHC CK 0020

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High Courts28 May 1926

Jwala Prasad and Others Vs Mohan Lal and Another

Allahabad High Court · AIR 1926 All 693 : (1926) ILR (All) 705 : 97 Ind. Cas. 162

Evidence Act, 1872 — Section 92Registration Act, 1908 — Section 17(2)(11)
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High Courts27 May 1926Dismissed

Harkesh and Another Vs Mamraj and Others

Allahabad High Court · (1926) 05 AHC CK 0068

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High Courts27 May 1926Dismissed

Gunna and Others Vs Emperor

Allahabad High Court · AIR 1927 All 80 : (1926) ILR (All) 687

Penal Code, 1860 (IPC) — Section 380, 411
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High Courts27 May 1926

Sultan and Another Vs Masitu and Others

Allahabad High Court · (1926) 05 AHC CK 0029

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High Courts26 May 1926Allowed

Chhotey Lal and Others Vs Dharajit and Others

Allahabad High Court · AIR 1926 All 744

Transfer of Property Act, 1882 — Section 89
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High Courts26 May 1926Dismissed

Ishwari Prasad Vs Sheotahal Rai

Allahabad High Court · AIR 1926 All 669 : (1926) ILR (All) 684

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High Courts26 May 1926

Ghaslawan Singh Vs Emperor

Allahabad High Court · (1926) 05 AHC CK 0024

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High Courts26 May 1926

Het Ram Vs Raja Dutt Prasad Singh

Allahabad High Court · AIR 1926 All 722 : (1926) ILR (All) 682

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High Courts26 May 1926

Babu Ram and Another Vs Mahadeo Ram and Another

Allahabad High Court · AIR 1927 All 127

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High Courts25 May 1926Dismissed

Agha Haidar and Others Vs City Board

Allahabad High Court · AIR 1926 All 712 : (1926) ILR (All) 678

Uttar Pradesh Municipalities Act, 1916 — Section 149(2)
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High Courts25 May 1926Allowed

Bijai Inder Singh Vs Charan Singh

Allahabad High Court · AIR 1926 All 640 : (1926) ILR (All) 482

Civil Procedure Code, 1908 (CPC) — Section 60Provincial Insolvency Act, 1920 — Section 28
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High Courts25 May 1926Dismissed

Munni Lal Vs Mt. Shyama Sonarin and Others

Allahabad High Court · AIR 1926 All 656 : (1926) ILR (All) 670 : 97 Ind. Cas. 347

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