High Courts04 May 1926
G.I.P. Railway Vs Firm Mahadev Ram-Badri Das
Allahabad High Court · 96 Ind. Cas. 351
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 80
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,557 of 5,023
High Courts03 May 1926Allowed
Mohamed Fida Husain Khan Vs Hazari Singh and Others
Allahabad High Court · 95 Ind. Cas. 717
High Courts03 May 1926
Pandit Ajodhia Nath Ojha Vs Bisheshar
Allahabad High Court · 95 Ind. Cas. 857
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts30 Apr 1926Dismissed
Gosain and Others Vs Puran Singh and Others
Allahabad High Court · AIR 1926 All 542 : (1926) ILR (All) 588 : 95 Ind. Cas. 582
High Courts30 Apr 1926
Mool Chand and Ram Prasad Vs Municipal Board
Allahabad High Court · AIR 1926 All 517
High Courts29 Apr 1926Dismissed
Jagannath Singh and Another Vs Gangoo Singh and Others
Allahabad High Court · AIR 1926 All 541 : 95 Ind. Cas. 626
High Courts29 Apr 1926Dismissed
Dungar and Others Vs Emperor
Allahabad High Court · (1926) 04 AHC CK 0016
High Courts28 Apr 1926Dismissed
Baldeo Saithwar Vs Bindeshri Prasad and Another
Allahabad High Court · AIR 1926 All 639 : 95 Ind. Cas. 844
North Western Provinces Tenancy Act, 1901 — Section 202
High Courts28 Apr 1926Partly Allowed
Sita Ram and Others Vs Sheo Darshan and Another and Bishambhar Nath and Others
Allahabad High Court · 96 Ind. Cas. 197
High Courts28 Apr 1926
Lachmi Narain Das and Another Vs Hirdey Narain and Others
Allahabad High Court · (1926) 04 AHC CK 0014
High Courts27 Apr 1926Dismissed
Jado Singh and Others Vs Natthu Singh and Others
Allahabad High Court · (1926) 04 AHC CK 0034
High Courts27 Apr 1926
Tursi Ram and Others Vs Basdeo and Another
Allahabad High Court · (1926) 04 AHC CK 0025
High Courts27 Apr 1926
(Chaudhri) Baldeo Singh Vs King-Emperor
Allahabad High Court · AIR 1926 All 566
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182
High Courts27 Apr 1926
Partab and Others Vs Nehal Singh
Allahabad High Court · AIR 1926 All 676
Transfer of Property Act, 1882 — Section 45
High Courts27 Apr 1926
Bindeshri Prasad Rao and Another Vs Lalji Chand and Others
Allahabad High Court · (1926) 04 AHC CK 0008
High Courts27 Apr 1926Allowed
Muhammad Inamullah Khan Vs Aisha Bibi
Allahabad High Court · (1926) 04 AHC CK 0003
High Courts26 Apr 1926Disposed Of
Rafi-Ullah Khan and Others Vs Mt. Mumtaz Begum
Allahabad High Court · AIR 1927 All 609
High Courts26 Apr 1926Dismissed
Secretary of State Vs U.P. Glass Works of Chandausi
Allahabad High Court · (1926) 04 AHC CK 0020
High Courts26 Apr 1926
Debi Chand Vs Parbhu Lal and Others
Allahabad High Court · (1926) 04 AHC CK 0010