High Courts24 Mar 1926Dismissed
Baldeo Misir Vs Bharos Kunbi and Others
Allahabad High Court · AIR 1926 All 537 : 95 Ind. Cas. 261
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,560 of 5,023
High Courts24 Mar 1926Dismissed
Ramapat Saran and Another Vs Habib Ullah Khan and Another
Allahabad High Court · AIR 1926 All 553
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21
High Courts24 Mar 1926Dismissed
Abdul Rahman Khan and Another Vs Mufassal Bank Ltd. and Others
Allahabad High Court · AIR 1926 All 497 : 95 Ind. Cas. 743
High Courts24 Mar 1926Dismissed
Pirthiraj Singh Vs Rukmin Kunwar and Others
Allahabad High Court · (1926) 03 AHC CK 0035
High Courts24 Mar 1926Allowed
Durga Das and Others Vs Muhammad Nawab Ali Khan and Others
Allahabad High Court · AIR 1926 All 522 : (1926) ILR (All) 557 : 95 Ind. Cas. 19
High Courts23 Mar 1926Disposed Of
Lala Bishamber Nate Vs Firm R. G. Bansal and Co.
Allahabad High Court · 95 Ind. Cas. 893
Provincial Insolvency Act, 1920 — Section 54
High Courts23 Mar 1926Disposed Of
Dhiraji Vs Akasi and Others
Allahabad High Court · AIR 1926 All 429 : 95 Ind. Cas. 385
High Courts23 Mar 1926
Bishambhar Nath Vs Firm R.G. Bansal and Co.
Allahabad High Court · AIR 1926 All 578
Provincial Insolvency Act, 1920 — Section 54
High Courts22 Mar 1926
Khan Sahai and Another Vs Mahurmun and Others
Allahabad High Court · AIR 1926 All 551 : 95 Ind. Cas. 100
High Courts22 Mar 1926
Mt. Habib Fatma Vs Mt. Arjumand Khatun
Allahabad High Court · AIR 1927 All 228 : 95 Ind. Cas. 140
High Courts19 Mar 1926Allowed
B. Jagmohan Das and Others Vs Kunwar Singh and Others
Allahabad High Court · AIR 1926 All 532 : 95 Ind. Cas. 135
High Courts19 Mar 1926Disposed Of
Bankey Lal and Others Vs Piare Lal and Others
Allahabad High Court · AIR 1926 All 587 : 95 Ind. Cas. 411
Suits Valuation Act, 1887 — Section 11
High Courts19 Mar 1926
Mahbub Ali Khan Vs Chiddan and Another
Allahabad High Court · AIR 1926 All 519 : 95 Ind. Cas. 291
High Courts19 Mar 1926Disposed Of
Ram Kishore Singh and Another Vs Jai Mangal Singh and Others
Allahabad High Court · AIR 1926 All 535 : 94 Ind. Cas. 992
High Courts18 Mar 1926
Muhammad Ali Khan and Others Vs Emperor
Allahabad High Court · AIR 1926 All 428 : 95 Ind. Cas. 319
High Courts18 Mar 1926Dismissed
Naurang Rai and Others Vs Ram Sumer Rai and Another
Allahabad High Court · AIR 1926 All 680
High Courts18 Mar 1926
Jawahir Singh Vs Jahan Singh and Others
Allahabad High Court · 95 Ind. Cas. 106
High Courts17 Mar 1926Dismissed
Bhawani Prasad Vs King-Emperor
Allahabad High Court · AIR 1926 All 590 : 97 Ind. Cas. 367
Penal Code, 1860 (IPC) — Section 467
High Courts17 Mar 1926Dismissed
Misra Mendai lal and Others Vs Dularey lal and Others
Allahabad High Court · (1926) 03 AHC CK 0002