High Courts21 Dec 1925
In Re: Mt. Durga Bai
Allahabad High Court · AIR 1926 All 301
Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,567 of 5,023
High Courts18 Dec 1925Dismissed
Bhagwati Dayal Vs Mt. Dhan Kunwar and Another
Allahabad High Court · AIR 1926 All 311 : (1926) ILR (All) 329
High Courts18 Dec 1925Dismissed
Wilayati Begum and Another Vs Firm Jhandu Mal-Mithu Lal
Allahabad High Court · AIR 1926 All 286
Limitation Act, 1963 — Section 12(3)Limitation Act, 1963 — Section 12(3)Limitation Act, 1963 — Section 12(3)
High Courts18 Dec 1925
Wilayati Begam and Another Vs Firm Jhandu Mal-Muthu Lal
Allahabad High Court · 92 Ind. Cas. 897
Limitation Act, 1963 — Section 12
High Courts18 Dec 1925
Lala Gopal Ram and Another Vs Bankey Lal and Others
Allahabad High Court · 96 Ind. Cas. 325
High Courts17 Dec 1925Dismissed
Mustaqimuddin Vs Emperor
Allahabad High Court · AIR 1926 All 297
Criminal Procedure Code, 1898 (CrPC) — Section 514Criminal Procedure Code, 1898 (CrPC) — Section 514Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts17 Dec 1925Dismissed
Hafiz Mustaqimuddin Vs Emperor
Allahabad High Court · 92 Ind. Cas. 889
Criminal Procedure Code, 1898 (CrPC) — Section 514
High Courts16 Dec 1925
Emperor (through Shib Narain) Vs Bhik Chand and Others
Allahabad High Court · AIR 1926 All 307
High Courts16 Dec 1925
Mt. Masala Vs Emperor and Others
Allahabad High Court · AIR 1926 All 368
Penal Code, 1860 (IPC) — Section 352, 426
High Courts16 Dec 1925
Musammat Masala Vs Emperor through Ramjag
Allahabad High Court · 92 Ind. Cas. 870
Penal Code, 1860 (IPC) — Section 352, 426Uttar Pradesh Panchayat Raj Act, 1947 — Section 32
High Courts15 Dec 1925
Wahid Ali Vs Durga Shankar and Others
Allahabad High Court · (1925) 12 AHC CK 0024
High Courts14 Dec 1925Dismissed
Musammat Champa Devi and Another Vs Pirbhu Lal and Others
Allahabad High Court · 92 Ind. Cas. 429
Criminal Procedure Code, 1898 (CrPC) — Section 342(2)Penal Code, 1860 (IPC) — Section 499
High Courts14 Dec 1925Dismissed
Emperor Vs Rafi-Uz-Zaman Khan and Others
Allahabad High Court · (1926) ILR (All) 325
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 120A, 120B, 193
High Courts14 Dec 1925
Rafi-uz-zaman Khan and Others Vs Chhotey Lal
Allahabad High Court · AIR 1926 All 334
Penal Code, 1860 (IPC) — Section 193Penal Code, 1860 (IPC) — Section 193Penal Code, 1860 (IPC) — Section 193
High Courts14 Dec 1925
Sahu Nandlal Saran Vs Sahu Dharam Kirti Saran
Allahabad High Court · (1925) 12 AHC CK 0028
High Courts14 Dec 1925
Mt. Champa Devi and Another Vs Pirbhu Lal and Others
Allahabad High Court · (1925) 12 AHC CK 0008
High Courts14 Dec 1925
Khacho Mal and Another Vs Emperor
Allahabad High Court · (1925) 12 AHC CK 0005
High Courts11 Dec 1925
Allahabad Bank Vs Bhagwan Das Johari and Others
Allahabad High Court · AIR 1926 All 262
High Courts11 Dec 1925
Kalka Prasad Vs Panna
Allahabad High Court · AIR 1926 All 233 : 92 Ind. Cas. 3
North Western Provinces Tenancy Act, 1901 — Section 182