High Courts17 May 1927Disposed Of
Manohar Singh and Others Vs Sheo Saran
Allahabad High Court · (1927) 05 AHC CK 0022
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,528 of 5,023
High Courts17 May 1927
Hasan Ali and Others Vs Lachman Prasad and Others
Allahabad High Court · AIR 1927 All 750 : (1928) ILR (All) 143 : 103 Ind. Cas. 372
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts17 May 1927
Sita Ram Vs Nanku and Others
Allahabad High Court · AIR 1928 All 16 : (1928) ILR (All) 145 : 106 Ind. Cas. 250
Evidence Act, 1872 — Section 114
High Courts16 May 1927Dismissed
Mukand Lal and Another Vs Naubat Lal and Others
Allahabad High Court · AIR 1927 All 635 : 103 Ind. Cas. 360
High Courts16 May 1927Dismissed
Mohammad Bashir Khan and Another Vs Mt. Kulsum Bibi and Others
Allahabad High Court · (1927) 05 AHC CK 0030
High Courts16 May 1927
Sarwan Pande Vs Jagat Pande and Others
Allahabad High Court · AIR 1927 All 771 : (1928) ILR (All) 128 : 103 Ind. Cas. 315
Civil Procedure Code, 1908 (CPC) — Section 104(f)
High Courts13 May 1927Dismissed
Bhagwant Lal Vs Sri Ram Chandra Naik and Others
Allahabad High Court · (1927) 05 AHC CK 0057
High Courts13 May 1927
Mahabir Rai and Others Vs Mahadeo and Others
Allahabad High Court · AIR 1927 All 686 : 103 Ind. Cas. 367
Partition Act, 1893 — Section 2, 4
High Courts12 May 1927Dismissed
Surta and Another Vs Dalli and Others
Allahabad High Court · (1927) 05 AHC CK 0050
High Courts12 May 1927Allowed
Nasir Ahmad and Others Vs King-Emperor
Allahabad High Court · (1927) 05 AHC CK 0042
High Courts12 May 1927
Badal and Others Vs Saraswati and Others
Allahabad High Court · AIR 1927 All 687 : 103 Ind. Cas. 329
Evidence Act, 1872 — Section 108, 114
High Courts12 May 1927
Sheo Harakh Upadhya and Others Vs Jai Gobind Tewari and Others
Allahabad High Court · AIR 1927 All 709
High Courts12 May 1927
Lachmi Chand and Another Vs Surja and Another
Allahabad High Court · AIR 1927 All 683 : 103 Ind. Cas. 338
Civil Procedure Code, 1908 (CPC) — Section 52(2)
High Courts11 May 1927
Narsingh Das Vs Gokul Prasad and Others
Allahabad High Court · AIR 1928 All 140 : (1928) ILR (All) 113
Evidence Act, 1872 — Section 33Evidence Act, 1872 — Section 33Evidence Act, 1872 — Section 33
High Courts11 May 1927Dismissed
Bansidhar Pande Vs Chunni Lal
Allahabad High Court · AIR 1927 All 744
Criminal Procedure Code, 1898 (CrPC) — Section 250Penal Code, 1860 (IPC) — Section 218
High Courts11 May 1927Dismissed
Behari Lal and Others Vs Sahu Raghunath Singh and Others
Allahabad High Court · (1927) 05 AHC CK 0049
High Courts11 May 1927Dismissed
Mahbub Ali Vs Mahammad Husain and Another
Allahabad High Court · (1927) 05 AHC CK 0045
High Courts11 May 1927
Ram Prasad-Shyam Sundar Lal and Others Vs Ramji Lal
Allahabad High Court · (1927) 05 AHC CK 0013
High Courts11 May 1927
Mt. Mendha Kunwar Vs Ganga Saran Sahu and Others
Allahabad High Court · AIR 1927 All 740 : 103 Ind. Cas. 344
Civil Procedure Code, 1908 (CPC) — Section 102, 96