High Courts25 May 1927Dismissed
Manmohan Das and Others Vs Rashiduddin and Others
Allahabad High Court · (1927) 05 AHC CK 0047
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,527 of 5,023
High Courts25 May 1927
Bindeshri Upadhya and Others Vs Sital Upadhya and Others
Allahabad High Court · AIR 1927 All 702 : (1928) ILR (All) 163
Limitation Act, 1963 — Article 126
High Courts25 May 1927
Mt. Faiyazi Begam Vs Sabir Hosain and Others
Allahabad High Court · AIR 1927 All 691 : 103 Ind. Cas. 264
High Courts25 May 1927
Ganga Charan and Others Vs Ram Chandra
Allahabad High Court · (1927) 05 AHC CK 0007
High Courts23 May 1927Dismissed
Rup Kishor Vs Patrani and Others
Allahabad High Court · (1927) 05 AHC CK 0065
High Courts23 May 1927Dismissed
Rati Ram Vs Hardewa
Allahabad High Court · AIR 1927 All 676 : 103 Ind. Cas. 348
High Courts23 May 1927Dismissed
Kali Charan Sharma Vs King-Emperor
Allahabad High Court · (1927) 05 AHC CK 0037
High Courts23 May 1927
Great Indian Peninsula Railway Vs Ram Adhin and Others
Allahabad High Court · 103 Ind. Cas. 297
High Courts20 May 1927Dismissed
Ganesh and Another Vs Dasso Ganesh and Another Vs Musammat Budha
Allahabad High Court · 103 Ind. Cas. 428
Specific Relief Act, 1877 — Section 9
High Courts20 May 1927Disposed Of
Ganesh and Another Vs Dasso and Another
Allahabad High Court · AIR 1927 All 669 : 103 Ind. Cas. 428
Specific Relief Act, 1877 — Section 9
High Courts20 May 1927
Narsingh Das Vs B. Shakambari Das and Another
Allahabad High Court · (1927) 05 AHC CK 0035
High Courts19 May 1927Dismissed
Bhure and Another Vs Maulvi Habibur Rahman Khan and Another
Allahabad High Court · 103 Ind. Cas. 305
North Western Provinces Tenancy Act, 1901 — Section 160
High Courts19 May 1927Dismissed
Badri Singh and Others Vs Sadaphal Singh and Others
Allahabad High Court · AIR 1928 All 34
High Courts19 May 1927
Ambika Naik Vs Ram Raj Tewari and Others
Allahabad High Court · (1927) 05 AHC CK 0014
High Courts19 May 1927
Bhore and Another Vs Habibur-Rahman Khan and Another
Allahabad High Court · AIR 1927 All 641
High Courts17 May 1927
Mohammad Muslim and Others Vs Musammat Mahrania and Others
Allahabad High Court · (1927) 05 AHC CK 0069
High Courts17 May 1927Dismissed
Gordhan Das Vs Husaina and Another
Allahabad High Court · (1927) 05 AHC CK 0063
High Courts17 May 1927Allowed
Gaya Prasad and Another Vs Murlidhar
Allahabad High Court · AIR 1927 All 714 : (1928) ILR (All) 137
Transfer of Property Act, 1882 — Section 53