High Courts28 Jun 1927Disposed Off
Secretary of State Vs Makhan Das
Allahabad High Court · (1927) 06 AHC CK 0028
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,525 of 5,023
High Courts28 Jun 1927Dismissed
Equitable Trust Co. and Others Vs Hafiz Mohammad Halim and Co.
Allahabad High Court · (1927) 06 AHC CK 0027
High Courts28 Jun 1927
Lachmi Prasad Vs Lachmi Narain and Another
Allahabad High Court · AIR 1928 All 41
Transfer of Property Act, 1882 — Section 51
High Courts28 Jun 1927
Mata Dayal Lal Vs Lalji Sahai and Others
Allahabad High Court · (1927) 06 AHC CK 0002
High Courts24 Jun 1927
Jaishth Madho Achariyaji and Others Vs Thakur Sri Gat Ashram Narainji
Allahabad High Court · AIR 1928 All 134 : (1928) ILR (All) 265 : 108 Ind. Cas. 452
Limitation Act, 1963 — Section 10Limitation Act, 1963 — Section 10Limitation Act, 1963 — Section 10
High Courts23 Jun 1927
Mohammad Sher Khan and Others Vs Bharat Indu and Others
Allahabad High Court · AIR 1928 All 59
High Courts22 Jun 1927
Peare Mohan Prasad Vs Raghunath Lal and Another
Allahabad High Court · (1927) 06 AHC CK 0007
High Courts20 Jun 1927
Aziz Ahmad Vs Nazir Ahmad and Others
Allahabad High Court · AIR 1927 All 504 : (1928) ILR (All) 257 : 103 Ind. Cas. 897
High Courts20 Jun 1927
B.N.W. Railway Vs Baij Nath Prasad and Another
Allahabad High Court · AIR 1927 All 837
High Courts17 Jun 1927Allowed
Sheoraj Singh Vs Kunj Behari and Another
Allahabad High Court · AIR 1927 All 720
High Courts17 Jun 1927Allowed
Suraj Prasad and Another Vs Baldeo
Allahabad High Court · (1927) 06 AHC CK 0030
High Courts17 Jun 1927Allowed
Asharfi Lal Vs King-Emperor
Allahabad High Court · AIR 1927 All 647
Criminal Procedure Code, 1898 (CrPC) — Section 435Railways Act, 1890 — Section 108
High Courts17 Jun 1927
Ashrafi Lal Vs Emperor
Allahabad High Court · 105 Ind. Cas. 679
Criminal Procedure Code, 1898 (CrPC) — Section 435
High Courts15 Jun 1927
Bishen Datt and Another Vs King-Emperor
Allahabad High Court · AIR 1927 All 705 : (1928) ILR (All) 242
Criminal Procedure Code, 1898 (CrPC) — Section 164Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 302
High Courts09 Jun 1927Disposed Of
Shikar Chand alias Sri Chand Vs Jagmandar Das and Others
Allahabad High Court · (1927) 06 AHC CK 0037
High Courts09 Jun 1927Dismissed
Hukum Chand and Others Vs Sital Prasad and Others
Allahabad High Court · (1927) 06 AHC CK 0034
High Courts09 Jun 1927Allowed
Bohra Kanhaiya Lal and Others Vs Gendo
Allahabad High Court · AIR 1928 All 51 : (1928) ILR (All) 238
Probate and Administration Act, 1881 — Section 83
High Courts09 Jun 1927
Shikar Chand Vs Jagmandar Das and Others
Allahabad High Court · (1927) 06 AHC CK 0010
High Courts08 Jun 1927Allowed
Maksud Ali Khan and Another Vs Sheikh Abdullah Khan and Others
Allahabad High Court · (1927) 06 AHC CK 0033
High Courts08 Jun 1927Dismissed
Secretary of State and Others Vs Rishi Ram Jagdish Prasad
Allahabad High Court · AIR 1928 All 145 : (1928) ILR (All) 227 : 108 Ind. Cas. 457
Transfer of Property Act, 1882 — Section 137Transfer of Property Act, 1882 — Section 137Transfer of Property Act, 1882 — Section 137