Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58

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High Courts14 Jul 1927Dismissed

Gopi Nath Vs Mt. Kishni and Others

Allahabad High Court · AIR 1927 All 634

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High Courts14 Jul 1927

Ashraf Bibi Vs Mohammed Abdul Raoof and Others

Allahabad High Court · (1927) 07 AHC CK 0011

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High Courts07 Jul 1927Dismissed

Sahu Bisheshar Nath and Others Vs Chandu Lal and Others

Allahabad High Court · (1927) 07 AHC CK 0034

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High Courts06 Jul 1927Partly Allowed

Jagannath Bhagwan Das Vs Municipal Board of Allahabad

Allahabad High Court · AIR 1928 All 136 : 108 Ind. Cas. 454

Limitation Act, 1963 — Section 15Limitation Act, 1963 — Section 15Limitation Act, 1963 — Section 15

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High Courts06 Jul 1927Allowed

Balmakund Vs Ramendranath Ghosh

Allahabad High Court · AIR 1927 All 497 : (1928) ILR (All) 314

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High Courts05 Jul 1927

Ram Sarup Vs Hardeo Prasad

Allahabad High Court · AIR 1928 All 68 : (1928) ILR (All) 309 : 108 Ind. Cas. 144

Provincial Small Cause Courts Act, 1887 — Section 25

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High Courts04 Jul 1927Dismissed

Raghunath and Another Vs N. Mohammad Ali Hasan Khan

Allahabad High Court · (1927) 07 AHC CK 0036

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High Courts04 Jul 1927

Padarath Pathak Vs Jagdeo Pathak and Another

Allahabad High Court · AIR 1927 All 844

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High Courts01 Jul 1927Dismissed

Ganga Narain and Others Vs Manik Lal

Allahabad High Court · AIR 1927 All 727

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High Courts01 Jul 1927

Kallu and Another Vs Ram Das

Allahabad High Court · (1927) 07 AHC CK 0003

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High Courts29 Jun 1927

Tamiz-un-Nissa Bibi Vs Syed Mohammad Husain

Allahabad High Court · AIR 1928 All 127 : 108 Ind. Cas. 462

Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11Civil Procedure Code, 1908 (CPC) — Section 11

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High Courts29 Jun 1927

Shyam Lal and Another Vs Sohan Lal and Others

Allahabad High Court · AIR 1928 All 3 : (1928) ILR (All) 290

Transfer of Property Act, 1882 — Section 52

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High Courts29 Jun 1927

(Lt. Raja Misra) Kali Charan Vs Bholi Bakhsh and Another

Allahabad High Court · AIR 1927 All 711

Evidence Act, 1872 — Section 115North Western Provinces Tenancy Act, 1901 — Section 57(b)

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High Courts28 Jun 1927Dismissed

Equitable Trust Co. and Others Vs Hafiz Mohammad Halim and Co. and Others

Allahabad High Court · AIR 1928 All 120

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts28 Jun 1927Dismissed

Sidh Gopal Vs Behari Lal

Allahabad High Court · AIR 1928 All 65 : (1928) ILR (All) 284

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