COURT ARCHIVE

Allahabad High Court judgments

1,00,452 judgments · page 4,522 of 5,023

High Courts01 Nov 1927Dismissed

Tufail Ahmad Vs Emperor

Allahabad High Court · AIR 1928 All 60

High Courts31 Oct 1927

Murat Singh and Others Vs Emperor

Allahabad High Court · AIR 1928 All 266

Penal Code, 1860 (IPC) — Section 426

High Courts28 Oct 1927Dismissed

Luchi Rai and Another Vs Jagarnath Sahu and Others

Allahabad High Court · AIR 1928 All 197 : 114 Ind. Cas. 187

High Courts28 Oct 1927

Budhua Vs Emperor

Allahabad High Court · AIR 1928 All 118

Criminal Procedure Code, 1898 (CrPC) — Section 69(1)Criminal Procedure Code, 1898 (CrPC) — Section 69(1)Criminal Procedure Code, 1898 (CrPC) — Section 69(1)

High Courts28 Oct 1927

Gulab and Others Vs King-Emperor

Allahabad High Court · AIR 1928 All 128(1)

Penal Code, 1860 (IPC) — Section 353Penal Code, 1860 (IPC) — Section 353Penal Code, 1860 (IPC) — Section 353

High Courts28 Oct 1927

In Re: The Allahabad Union Bank Ltd. (in liquidation)

Allahabad High Court · AIR 1928 All 165 : (1928) ILR (All) 419

Companies Act, 1913 — Section 183(5)

High Courts19 Oct 1927Allowed

Kanhaiya Lal Vs Suraj Karan and Others

Allahabad High Court · AIR 1928 All 10 : 108 Ind. Cas. 134

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 50(2)

High Courts19 Oct 1927

Mt. Phulbans Kuar and Others Vs Bhagdat Singh and Another

Allahabad High Court · AIR 1928 All 13

Agra Tenancy Act, 1926 — Section 154

High Courts18 Oct 1927Dismissed

Bankey Lal and Another Vs Natha Ram and Others

Allahabad High Court · AIR 1929 All 195

High Courts18 Oct 1927

Bankey Lal Vs Nattha Ram and Another

Allahabad High Court · AIR 1929 All 199

High Courts17 Oct 1927

Gauri Shankar Vs Shri Krishna

Allahabad High Court · AIR 1928 All 128

Criminal Procedure Code, 1898 (CrPC) — Section 133Criminal Procedure Code, 1898 (CrPC) — Section 133Criminal Procedure Code, 1898 (CrPC) — Section 133

High Courts08 Sept 1927Dismissed

Emperor Vs Babu Ram

Allahabad High Court · AIR 1928 All 1

Criminal Procedure Code, 1898 (CrPC) — Section 417

High Courts07 Sept 1927

Karan Singh and Others Vs Emperor

Allahabad High Court · AIR 1928 All 25

Penal Code, 1860 (IPC) — Section 302

High Courts24 Aug 1927

Bhola Nath Vs Mrs. Vasheshwar Nauth Singh

Allahabad High Court · AIR 1927 All 708

High Courts12 Aug 1927Dismissed

Har Prasad Vs King-Emperor

Allahabad High Court · AIR 1928 All 139

Penal Code, 1860 (IPC) — Section 413Penal Code, 1860 (IPC) — Section 413Penal Code, 1860 (IPC) — Section 413

High Courts04 Aug 1927

(Hafiz) Hafizuddin Vs C. Laborde

Allahabad High Court · AIR 1928 All 14 : (1928) ILR (All) 414

Criminal Procedure Code, 1898 (CrPC) — Section 438

High Courts03 Aug 1927Dismissed

Darab and Others Vs Emperor

Allahabad High Court · AIR 1928 All 20 : (1928) ILR (All) 412

High Courts28 Jul 1927Dismissed

Emperor Vs Brahmadin

Allahabad High Court · AIR 1927 All 727(1)

Criminal Procedure Code, 1898 (CrPC) — Section 438

High Courts28 Jul 1927Dismissed

Sur Nath Bhaduri Vs Emperor

Allahabad High Court · AIR 1927 All 721 : (1928) ILR (All) 365

Penal Code, 1860 (IPC) — Section 191, 192

High Courts28 Jul 1927

Umrao Singh Vs Mt. Mohan Kunwar and Another

Allahabad High Court · (1927) 07 AHC CK 0018