High Courts25 Nov 1927
Mt. Kesar Kuar Vs Kallu Ram
Allahabad High Court · AIR 1928 All 164 : (1928) ILR (All) 479
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,520 of 5,023
High Courts25 Nov 1927
In Re: The Dehradun Mussoorie Electric Tramway Co., Ltd. (in liquidation) In Re: Panna Lal
Allahabad High Court · (1928) ILR (All) 476 : 113 Ind. Cas. 91
High Courts25 Nov 1927
Bisheshar Pathak and Others Vs Rup Narain Singh
Allahabad High Court · AIR 1928 All 286 : 108 Ind. Cas. 566
High Courts24 Nov 1927Dismissed
Rajjo Vs Lajja
Allahabad High Court · AIR 1928 All 204 : 114 Ind. Cas. 43
Transfer of Property Act, 1882 — Section 54
High Courts23 Nov 1927Allowed
The Collector of Cawnpore In Charge of the Estate Known as Gyan Singh''s Estate and Another Vs Babu Jugal Kishore
Allahabad High Court · 107 Ind. Cas. 578
Evidence Act, 1872 — Section 57Uttar Pradesh Court of Wards Act, 1912 — Section 37(a), 55
High Courts23 Nov 1927
Collector of Cawnpore and Others Vs Jugal Kishore
Allahabad High Court · AIR 1928 All 355
Uttar Pradesh Court of Wards Act, 1912 — Section 37(a)
High Courts22 Nov 1927Disposed Of
James Peter Sherring Vs Shahzadi Sherring Jackson and Another
Allahabad High Court · AIR 1928 All 338 : (1928) ILR (All) 464 : 108 Ind. Cas. 117
High Courts21 Nov 1927Dismissed
Kashi Ram and Others Vs Emperor
Allahabad High Court · AIR 1928 All 280
Penal Code, 1860 (IPC) — Section 302
High Courts21 Nov 1927Dismissed
Khazan Singh and Others Vs Bikram Singh and Others
Allahabad High Court · (1927) 11 AHC CK 0015
High Courts18 Nov 1927
Baijnath and Another Vs Chhote Lal and Another
Allahabad High Court · (1927) 11 AHC CK 0024
High Courts17 Nov 1927Dismissed
Parbhu Narayan Singh Vs Jai Mangal Singh and Others
Allahabad High Court · (1927) 11 AHC CK 0039
High Courts17 Nov 1927
B. Sarju Singh Vs B. Harakh Chand and Others
Allahabad High Court · AIR 1928 All 143
Agra Tenancy Act, 1926 — Section 267(2)Agra Tenancy Act, 1926 — Section 267(2)Agra Tenancy Act, 1926 — Section 267(2)
High Courts17 Nov 1927
Najaf Ali Khan Vs Muhammad Fazal Ali Khan and Others
Allahabad High Court · AIR 1928 All 255
North Western Provinces Tenancy Act, 1901 — Section 161
High Courts17 Nov 1927
Sri Maharaja Parbhu Narain Singh Saheb Bahadur Kashi Naresh Vs Jai Mangal Singh and Others
Allahabad High Court · (1927) 11 AHC CK 0011
High Courts17 Nov 1927
Sukhai Ahir and Others Vs Emperor
Allahabad High Court · (1927) 11 AHC CK 0001
High Courts16 Nov 1927Dismissed
Radha Kishun Vs Sita Ram Upadhya and Others
Allahabad High Court · 114 Ind. Cas. 45
High Courts16 Nov 1927Dismissed
Bhagwati Saran Vs Deo Saran Singh
Allahabad High Court · AIR 1928 All 166
High Courts16 Nov 1927Dismissed
Ram Rachha Tewari Vs Girja Dat Pande and Another
Allahabad High Court · (1927) 11 AHC CK 0028