High Courts16 Nov 1927
Paras Ram and Others Vs Neksai and Others
Allahabad High Court · AIR 1928 All 67 : (1928) ILR (All) 454
Agra Pre-emption Act, 1922 — Section 10
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,521 of 5,023
High Courts15 Nov 1927Partly Allowed
Tara Kiran and Another Vs Harkishen Das and Others
Allahabad High Court · AIR 1928 All 251 : (1928) ILR (All) 447 : 108 Ind. Cas. 114
High Courts15 Nov 1927
In Re: Sri Yogashram Pharmacy Ltd. (in liquidation)
Allahabad High Court · AIR 1928 All 265 : (1928) ILR (All) 482
Companies Act, 1956 — Section 215
High Courts15 Nov 1927
Danna and Another Vs Emperor
Allahabad High Court · 108 Ind. Cas. 689(1)
Penal Code, 1860 (IPC) — Section 397
High Courts13 Nov 1927
Kishan Lal Vs Emperor
Allahabad High Court · AIR 1928 All 254 : 108 Ind. Cas. 148
United Provinces Prevention of Adulteration Act, 1912 — Section 4
High Courts10 Nov 1927Allowed
Emperor Vs Jhabbar Mal and Others
Allahabad High Court · (1927) 11 AHC CK 0042
High Courts10 Nov 1927
Baddu Khan Vs Emperor
Allahabad High Court · AIR 1928 All 182 : 108 Ind. Cas. 124
Penal Code, 1860 (IPC) — Section 199
High Courts10 Nov 1927
Rama Nand and Others Vs Secretary of State
Allahabad High Court · AIR 1928 All 199
Uttar Pradesh Land Revenue Act, 1901 — Section 99
High Courts10 Nov 1927
Ramanand and Others Vs The Secretary of State for India in Council
Allahabad High Court · (1928) ILR (All) 440 : 107 Ind. Cas. 566
Uttar Pradesh Land Revenue Act, 1901 — Section 99
High Courts08 Nov 1927Disposed Of
Kirtarath Rai and Others Vs Sripat Rai and Others
Allahabad High Court · AIR 1928 All 307
Specific Relief Act, 1877 — Section 27
High Courts08 Nov 1927Dismissed
Mohammad Ali Vs Maktub-un-nissa and Another
Allahabad High Court · (1927) 11 AHC CK 0036
High Courts08 Nov 1927Dismissed
Phool Chand and Another Vs Ram Nath and Another
Allahabad High Court · AIR 1928 All 186 : (1928) ILR (All) 430
Bundelkhand Land Alienation Act, 1903 — Section 16(A)
High Courts08 Nov 1927
Syed Mohammad Ali Vs Maktub-Un-Nissa and Another
Allahabad High Court · (1927) 11 AHC CK 0006
High Courts05 Nov 1927Dismissed
Nasratyar Khan Vs Brij Lal and Others
Allahabad High Court · AIR 1928 All 119
High Courts04 Nov 1927
Chaudhari Mohammad Shoaib Khan Vs Zaib Jahan Begam and Others
Allahabad High Court · (1928) ILR (All) 423 : 107 Ind. Cas. 581
High Courts02 Nov 1927Dismissed
Manzur Husain Vs Emperor
Allahabad High Court · AIR 1928 All 55
Arms Act, 1959 — Section 22
High Courts02 Nov 1927
Gur Narain Vs Emperor
Allahabad High Court · AIR 1928 All 191
Motor Vehicles Act, 1914 — Section 5
High Courts01 Nov 1927Dismissed
Salaik Chand and Others Vs Mt. Tamiz Bano and Others
Allahabad High Court · AIR 1928 All 303
Evidence Act, 1872 — Section 67