High Courts28 Jul 1927
Chhotey Lal Vs Brijraj Singh
Allahabad High Court · AIR 1928 All 142 : 108 Ind. Cas. 155
Court of Wards Act — Section 55Court of Wards Act — Section 55Court of Wards Act — Section 55
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,523 of 5,023
High Courts28 Jul 1927
Gaya Prasad and Another Vs Durga Singh and Another
Allahabad High Court · AIR 1928 All 112 : 108 Ind. Cas. 136
Bundelkhand Encumbered Estates Act, 1903 — Section 6Bundelkhand Encumbered Estates Act, 1903 — Section 6Bundelkhand Encumbered Estates Act, 1903 — Section 6
High Courts26 Jul 1927Allowed
Abdul Khan Vs Shakira Bibi
Allahabad High Court · (1927) 07 AHC CK 0037
High Courts26 Jul 1927Partly Allowed
Daya Ram Vs Secretary of State
Allahabad High Court · (1927) 07 AHC CK 0019
High Courts26 Jul 1927
Nathu Ram Vs Mt. Chand Kuar
Allahabad High Court · AIR 1927 All 684 : (1928) ILR (All) 408
High Courts26 Jul 1927
Khub Chand Vs King-Emperor
Allahabad High Court · AIR 1927 All 791
Penal Code, 1860 (IPC) — Section 182
High Courts25 Jul 1927
Shiam Lal Vs Jagdamba Prasad and Another
Allahabad High Court · AIR 1928 All 131 : 108 Ind. Cas. 561
Transfer of Property Act, 1882 — Section 83Transfer of Property Act, 1882 — Section 83Transfer of Property Act, 1882 — Section 83
High Courts25 Jul 1927
Mirza Altaf Beg Vs Fazlul Haq and Another
Allahabad High Court · AIR 1928 All 196
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts21 Jul 1927Dismissed
Chhanga Vs Tirhi and Others
Allahabad High Court · (1927) 07 AHC CK 0031
High Courts20 Jul 1927Disposed Of
Ganga Din and Another Vs Ram Prasad
Allahabad High Court · AIR 1927 All 642
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 41
High Courts19 Jul 1927Allowed
Ram Kishore Ahir and Others Vs Ram Nandan Ram
Allahabad High Court · (1927) 07 AHC CK 0035
High Courts19 Jul 1927Dismissed
Chatarbhuj Vs Harnandan Lal
Allahabad High Court · (1927) 07 AHC CK 0023
High Courts18 Jul 1927Allowed
Fazal Haq Vs Fazal Haq
Allahabad High Court · AIR 1928 All 201
Specific Relief Act, 1877 — Section 55
High Courts18 Jul 1927
Shabbir Hasan Vs Emperor
Allahabad High Court · AIR 1928 All 21
Criminal Procedure Code, 1898 (CrPC) — Section 476
High Courts15 Jul 1927Dismissed
Bharat Bhai Vs Jai Narain
Allahabad High Court · AIR 1928 All 102 : 108 Ind. Cas. 129
High Courts15 Jul 1927Dismissed
Naubat Singh and Others Vs Jai Ram Singh and Others
Allahabad High Court · AIR 1927 All 724
High Courts15 Jul 1927Dismissed
Badri Prasad Vs Sri Thakurji Maharaj Birajman Mandir
Allahabad High Court · (1927) 07 AHC CK 0022
High Courts15 Jul 1927Dismissed
Champa Ram and Another Vs Firm Tulshi Ram-Jai Lal
Allahabad High Court · AIR 1927 All 617