High Courts12 Dec 1927
Emperor Vs Sheo Din and Others
Allahabad High Court · AIR 1928 All 622 : (1928) ILR (All) 540 : 108 Ind. Cas. 159
Criminal Procedure Code, 1898 (CrPC) — Section 307
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,519 of 5,023
High Courts08 Dec 1927Dismissed
Mt. Taskin Fatma Vs Mohammad Munim Baksh and Others
Allahabad High Court · AIR 1928 All 259 : (1928) ILR (All) 535
Guardians and Wards Act, 1890 — Section 33
High Courts08 Dec 1927Dismissed
Reshma Dubain Vs Ram Dawan Tewari and Another
Allahabad High Court · AIR 1928 All 309
Specific Relief Act, 1877 — Section 42
High Courts08 Dec 1927Disposed Of
Mt. Saraswati Kuar Vs Mahabir Prasad and Others
Allahabad High Court · (1927) 12 AHC CK 0016
High Courts08 Dec 1927
Babuna Kunwar Vs Jagat Narain Singh and Another
Allahabad High Court · (1927) 12 AHC CK 0001
High Courts07 Dec 1927Disposed Of
Nannu Prasad Vs Nazim Husain
Allahabad High Court · (1927) 12 AHC CK 0019
High Courts06 Dec 1927
Aminullah Vs Emperor
Allahabad High Court · AIR 1928 All 95
Transfer of Property Act, 1882 — Section 111(h)Transfer of Property Act, 1882 — Section 111(h)Transfer of Property Act, 1882 — Section 111(h)
High Courts05 Dec 1927Dismissed
Mohammad Nazir and Another Vs Mt. Zulaikha
Allahabad High Court · (1927) 12 AHC CK 0023
High Courts05 Dec 1927Dismissed
Ram Rup Teli Vs Khaderu Teli and Others
Allahabad High Court · (1927) 12 AHC CK 0021
High Courts05 Dec 1927
Lachman Vs Jarbandhan
Allahabad High Court · AIR 1928 All 193 : (1928) ILR (All) 507 : 108 Ind. Cas. 229
Civil Procedure Code, 1908 (CPC) — Section 60
High Courts02 Dec 1927Dismissed
Rahmat Vs Ganeshi Lal
Allahabad High Court · AIR 1928 All 264 : 108 Ind. Cas. 733
North Western Provinces Tenancy Act, 1901 — Section 154
High Courts02 Dec 1927Dismissed
Jai Narain Singh Vs Munna Lal and Others
Allahabad High Court · (1927) 12 AHC CK 0020
High Courts02 Dec 1927
In Re: Shyam Sunder Lal, Shankar Lal
Allahabad High Court · AIR 1928 All 162
Stamp Act, 1899 — Section 57(1)(b)Stamp Act, 1899 — Section 57(1)(b)Stamp Act, 1899 — Section 57(1)(b)
High Courts02 Dec 1927
In Re: Shiam Sundar Lal, Shankar Lal
Allahabad High Court · (1928) ILR (All) 504 : 118 Ind. Cas. 172
Stamp Act, 1899 — Section 57(1)(b)
High Courts01 Dec 1927
Ochachal Ahir Vs Emperor
Allahabad High Court · AIR 1928 All 194
Penal Code, 1860 (IPC) — Section 498
High Courts30 Nov 1927Allowed
Damber Singh Vs Chhedu Singh and Others
Allahabad High Court · AIR 1928 All 194(1) : 114 Ind. Cas. 41
Civil Procedure Code, 1908 (CPC) — Section 152
High Courts29 Nov 1927Dismissed
Goshain Sheo Ghulam Puri Vs Shiam Lal Bhagat
Allahabad High Court · AIR 1928 All 257 : (1928) ILR (All) 485
Specific Relief Act, 1877 — Section 42
High Courts25 Nov 1927Dismissed
In Re: Dehra-Dun-Mussoorie Electric Tramway Co.
Allahabad High Court · AIR 1928 All 272
High Courts25 Nov 1927Disposed Of
Ram Bali Singh and Another Vs Sheikh Ali Ahammad
Allahabad High Court · AIR 1928 All 156 : 113 Ind. Cas. 23
Transfer of Property Act, 1882 — Section 84Transfer of Property Act, 1882 — Section 84Transfer of Property Act, 1882 — Section 84