High Courts06 Jan 1928Dismissed
Bohray Jugul Kishore Vs Emperor
Allahabad High Court · AIR 1928 All 300 : 108 Ind. Cas. 565
COURT ARCHIVE
Allahabad High Court judgments
1,00,452 judgments · page 4,518 of 5,023
High Courts06 Jan 1928Dismissed
Ram Shanker Tewari Vs Ram Narain Tewari
Allahabad High Court · AIR 1928 All 301 : 108 Ind. Cas. 576
High Courts05 Jan 1928Allowed
Bhagwan Din and Others Vs King-Emperor
Allahabad High Court · AIR 1928 All 215 : 108 Ind. Cas. 568
High Courts04 Jan 1928Allowed
Emperor Vs Badan Singh
Allahabad High Court · AIR 1928 All 150 : 118 Ind. Cas. 577
High Courts04 Jan 1928Disposed Of
Aziz Ahmad Khan and Others Vs Chhote Lal and Others
Allahabad High Court · (1928) 01 AHC CK 0024
High Courts04 Jan 1928Allowed
In Re: Chandra Sen Jaini Vaid
Allahabad High Court · AIR 1928 All 283 : (1928) ILR (All) 589 : 108 Ind. Cas. 234
High Courts03 Jan 1928Dismissed
Emperor Vs Nasrullah and Others
Allahabad High Court · AIR 1928 All 287 : 108 Ind. Cas. 567
High Courts03 Jan 1928Allowed
Abdul Habib Khan and Another Vs Emperor
Allahabad High Court · AIR 1928 All 211 : 108 Ind. Cas. 689
High Courts03 Jan 1928Disposed Of
Haji Baqridi and Others Vs King-Emperor
Allahabad High Court · AIR 1928 All 268 : 108 Ind. Cas. 569
High Courts22 Dec 1927Disposed Of
Jagannath and Another Vs Emperor
Allahabad High Court · AIR 1928 All 185
Criminal Procedure Code, 1898 (CrPC) — Section 156
High Courts22 Dec 1927
Faqira and Another Vs Hardewa and Others
Allahabad High Court · (1927) 12 AHC CK 0011
High Courts19 Dec 1927
Thakur Lal Singh Vs Jagraj Singh and Others
Allahabad High Court · AIR 1928 All 86 : (1928) ILR (All) 546
High Courts16 Dec 1927Dismissed
Pachua Pasi Vs Raj Kishore and Others
Allahabad High Court · (1927) 12 AHC CK 0026
High Courts16 Dec 1927Allowed
Malkhan Singh Vs Gulab Singh and Another
Allahabad High Court · AIR 1929 All 32 : 113 Ind. Cas. 732
High Courts14 Dec 1927
Ishur Das Vs Chironji Lal
Allahabad High Court · AIR 1928 All 169 : 118 Ind. Cas. 370
High Courts12 Dec 1927Dismissed
Karim Khan and Another Vs Noor Mohammad Khan and Others
Allahabad High Court · (1927) 12 AHC CK 0027
High Courts12 Dec 1927Dismissed
Karim Khan and Another Vs Noor Muhammad Khan and Others
Allahabad High Court · (1927) 12 AHC CK 0024
High Courts12 Dec 1927
Tungal Vs Chandra Bhan and Others
Allahabad High Court · AIR 1928 All 214 : 108 Ind. Cas. 703